THE CHAMBER OF LAW (DARBHANGA) (16 Years Exp)

  Privatization Law (Show More)   

 Laheriasarai Court , Darbhanga

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Contact Details

Law Firm Name : THE CHAMBER OF LAW (DARBHANGA)

Country : India

City : Darbhanga

Area : Laheriasarai Court


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Practicing Since :  2008

Qualification : LLB,LLM

About

I INITIALLY STARTED PRACTICING IN DELHI. WITH SENIOR ADVOCATE MOHIT MATHUR. SHIFTED BIHAR IN 2015. NOW PRACTICING IN CRIMINAL,CIVIL,CONSUMER,MAINTAINENCE MATTER, DIVORCE MATTER, REGISTRATION OF MARRIAGE,BANK MATTER CUNNRENTLY ON PANEL OF 4 BANKS.


Enrolment Details

Enrolment No Enrolment State Enrolment BAR
B3818A/2009 BIHAR BIHAR BAR COUNCIL

 Civil

 Arbitration & ADR

 Corporate & Regulatory

 Consumer,Product&Service Liability

 Contract & Drafting

 Criminal Law

 Family & Divorce

 Human Rights

 IT, Media & Telecom

 IP, Trademark & Copyright

 Employment, Labor & Service

 Motor Vehicles

 Startup & Registrations

 Tribunals

 Miscellaneous

 Non Resident Indian (NRIs)

 Pre Negotiated Services

 Admiralty & Maritime Law

 Antitrust & Trade Regulation

 Banking & Finance

 Insolvency and Bankruptcy

 Commercial, Business & Industry

 Child Laws

 Estate Planning

 Entertainment, TV & Movies

 Constitutional & Government

 Medical, Pharma & Healthcare

 Immigration

 Insurance

 International Law

 Real Estate & Construction

 Leisure & Tourism

 Markets & Investments


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