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ADVOCATE AATI BHALLA (9 Years Exp)
Central Electricity Regulatory Commission (Show More)
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Contact Details
Law Firm Name : ADVOCATE AATI BHALLA
Country : India
City : Gurgaon
Area : Gurgaon
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Practicing Since : 2015
Qualification : BA,LLM
About
Practicing lawyer in Delhi NCR courts and tribunals civil and criminal cases.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| P/2016-2015 | Haryana | GURUGRAM |
Civil
Corporate & Regulatory
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
Human Rights
IT, Media & Telecom
Employment, Labor & Service
Supreme Court (India)
Tribunals
RERA
Non Resident Indian (NRIs)
Insolvency and Bankruptcy
Child Laws
Environmental
Constitutional & Government
Medical, Pharma & Healthcare
Real Estate & Construction
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