Articles
| Heading | Courtesy | Date |
|---|---|---|
| No Articles |
ADVOCATE AATI BHALLA (9 Years Exp)
Customs Excise And Service Tax Appellate Trib (Show More)
View Answers by this Lawyer (0)
Profile Views : 17561
News : 0 Articles : 0
Contact Details
Law Firm Name : ADVOCATE AATI BHALLA
Country : India
City : Gurgaon
Area : Gurgaon
News
| Heading | Courtesy | Date |
|---|---|---|
| No News |
Practicing Since : 2015
Qualification : BA,LLM
About
Practicing lawyer in Delhi NCR courts and tribunals civil and criminal cases.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| P/2016-2015 | Haryana | GURUGRAM |
Civil
Corporate & Regulatory
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
Human Rights
IT, Media & Telecom
Employment, Labor & Service
Supreme Court (India)
Tribunals
RERA
Non Resident Indian (NRIs)
Insolvency and Bankruptcy
Child Laws
Environmental
Constitutional & Government
Medical, Pharma & Healthcare
Real Estate & Construction
Languages
No Answers Found
