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Juned khan (10 Years Exp)
Arbitration - International (Show More)
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Contact Details
Law Firm Name : Juned khan
Country : India
City : Indore
Area : Indore Courts
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Practicing Since : 2014
Qualification : MA LLB LLM
About
Advocate Juned Khan has been practicing and handling cases independently with a result-oriented approach, both professionally and ethically and has now acquired many years of professional experience in providing legal consultancy and advisory services. Advocate Juned provides services in the various field of Arbitration, Family, Cheque Bounce, Criminal, Civil, Recovery and drafting and vetting of various agreements and documents. Advocate Juned enrolled with the Bar Council of Madhya Pradesh in 2014. He is a member of the Madhya Pradesh High Court Bar Association & Indore Bar Association.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 907/14 | Madhya Pradesh | 907/14 |
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