Contact Details

Law Firm Name : Juned khan

Country : India

City : Indore

Area : Indore Courts


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Practicing Since :  2014

Qualification : MA LLB LLM

About

Advocate Juned Khan has been practicing and handling cases independently with a result-oriented approach, both professionally and ethically and has now acquired many years of professional experience in providing legal consultancy and advisory services. Advocate Juned provides services in the various field of Arbitration, Family, Cheque Bounce, Criminal, Civil, Recovery and drafting and vetting of various agreements and documents. Advocate Juned enrolled with the Bar Council of Madhya Pradesh in 2014. He is a member of the Madhya Pradesh High Court Bar Association & Indore Bar Association.


Enrolment Details

Enrolment No Enrolment State Enrolment BAR
907/14 Madhya Pradesh 907/14

 Civil

 Arbitration & ADR

 Consumer,Product&Service Liability

 Contract & Drafting

 Criminal Law

 Family & Divorce

 High Courts (India)

 Employment, Labor & Service

 Motor Vehicles

 Miscellaneous

 Child Laws

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