Articles
| Heading | Courtesy | Date |
|---|---|---|
| No Articles |
Juned khan (10 Years Exp)
Child Custody (Show More)
View Answers by this Lawyer (0)
Profile Views : 9193
News : 0 Articles : 0
Contact Details
Law Firm Name : Juned khan
Country : India
City : Indore
Area : Indore Courts
News
| Heading | Courtesy | Date |
|---|---|---|
| No News |
Practicing Since : 2014
Qualification : MA LLB LLM
About
Advocate Juned Khan has been practicing and handling cases independently with a result-oriented approach, both professionally and ethically and has now acquired many years of professional experience in providing legal consultancy and advisory services. Advocate Juned provides services in the various field of Arbitration, Family, Cheque Bounce, Criminal, Civil, Recovery and drafting and vetting of various agreements and documents. Advocate Juned enrolled with the Bar Council of Madhya Pradesh in 2014. He is a member of the Madhya Pradesh High Court Bar Association & Indore Bar Association.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 907/14 | Madhya Pradesh | 907/14 |
Civil
Arbitration & ADR
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
Employment, Labor & Service
Motor Vehicles
Miscellaneous
Child Laws
Languages
No Answers Found
