Articles
| Heading | Courtesy | Date |
|---|---|---|
| No Articles |
Rishabh Gandhi and Advocates (15 Years Exp)
Society Registration (Show More)
View Answers by this Lawyer (0)
Profile Views : 23402
News : 0 Articles : 0
Contact Details
Law Firm Name : Rishabh Gandhi and Advocates
Country : India
City : Pune
Area : Film Institute
News
| Heading | Courtesy | Date |
|---|---|---|
| No News |
Practicing Since : 2009
Qualification :
About
Rishabh Gandhi and Advocates has a multidisciplinary team of Advocates, which is one of the best teams in Pune dealing with legal matters ranging from Arbitration, Civil, Family, Criminal, Corporate and Commercial Litigation. RGAA dedicates its time and efforts to fulfill the needs of the clients. RGAA has its outstanding ability to analyze every possible scenario and achieving the best possible result for its client, which has renowned it as the top law firm in Pune. RGAA team has been practicing for a decade in different District and Session Court, Family Courts, Bombay High Court and Quasi-judicial bodies like NCLT, NGT, and Consumer Commissions. The Firm, has been known to cater the need of its clients and is featured and recognized as a “Prominent Law Firm” by Insights Success Magazine.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 22-09-2009 | Maharashtra | MAH/5307/2009 |
Civil
Arbitration & ADR
Corporate & Regulatory
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
Human Rights
IT, Media & Telecom
IP, Trademark & Copyright
Employment, Labor & Service
Startup & Registrations
Supreme Court (India)
Taxation
Tribunals
Miscellaneous
RERA
Commercial, Business & Industry
Child Laws
Environmental
Constitutional & Government
Medical, Pharma & Healthcare
Immigration
Insurance
Real Estate & Construction
Languages
No Answers Found
