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Rishabh Gandhi and Advocates (15 Years Exp)
Central Administrative Tribunal (Show More)
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Contact Details
Law Firm Name : Rishabh Gandhi and Advocates
Country : India
City : Pune
Area : Film Institute
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Practicing Since : 2009
Qualification :
About
Rishabh Gandhi and Advocates has a multidisciplinary team of Advocates, which is one of the best teams in Pune dealing with legal matters ranging from Arbitration, Civil, Family, Criminal, Corporate and Commercial Litigation. RGAA dedicates its time and efforts to fulfill the needs of the clients. RGAA has its outstanding ability to analyze every possible scenario and achieving the best possible result for its client, which has renowned it as the top law firm in Pune. RGAA team has been practicing for a decade in different District and Session Court, Family Courts, Bombay High Court and Quasi-judicial bodies like NCLT, NGT, and Consumer Commissions. The Firm, has been known to cater the need of its clients and is featured and recognized as a “Prominent Law Firm” by Insights Success Magazine.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 22-09-2009 | Maharashtra | MAH/5307/2009 |
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