Rishabh Gandhi and Advocates (15 Years Exp)

  Competition Commission of India (Show More)   

 Film Institute , Pune

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Contact Details

Law Firm Name : Rishabh Gandhi and Advocates

Country : India

City : Pune

Area : Film Institute


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Practicing Since :  2009

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About

Rishabh Gandhi and Advocates has a multidisciplinary team of Advocates, which is one of the best teams in Pune dealing with legal matters ranging from Arbitration, Civil, Family, Criminal, Corporate and Commercial Litigation. RGAA dedicates its time and efforts to fulfill the needs of the clients. RGAA has its outstanding ability to analyze every possible scenario and achieving the best possible result for its client, which has renowned it as the top law firm in Pune. RGAA team has been practicing for a decade in different District and Session Court, Family Courts, Bombay High Court and Quasi-judicial bodies like NCLT, NGT, and Consumer Commissions. The Firm, has been known to cater the need of its clients and is featured and recognized as a “Prominent Law Firm” by Insights Success Magazine.


Enrolment Details

Enrolment No Enrolment State Enrolment BAR
22-09-2009 Maharashtra MAH/5307/2009

 Civil

 Arbitration & ADR

 Corporate & Regulatory

 Consumer,Product&Service Liability

 Contract & Drafting

 Criminal Law

 Family & Divorce

 High Courts (India)

 Human Rights

 IT, Media & Telecom

 IP, Trademark & Copyright

 Employment, Labor & Service

 Startup & Registrations

 Supreme Court (India)

 Taxation

 Tribunals

 Miscellaneous

 RERA

 Commercial, Business & Industry

 Child Laws

 Environmental

 Constitutional & Government

 Medical, Pharma & Healthcare

 Immigration

 Insurance

 Real Estate & Construction

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