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G S Maurya (10 Years Exp)
IP Litigation & Enforcement (Show More)
View Answers by this Lawyer (1)
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Contact Details
Law Firm Name : G S Maurya
Country : India
City : Central Delhi
Area : Supreme Court
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Practicing Since : 2014
Qualification : B.Tech, MBA, L.L.B.
About
An Engineering and Management graduate practicing Law with 14+ years of corporate work experience including 5+ years of Law experience. - NCLT & AT, DRT, RERA - Certified advocate for RERA and Real Estate laws. - Helping under privileged people of our society by through Pro Bono cases. - Corporate trainer for Anti Sexual Harassment (ASH) at workplace.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| D/6738 | Delhi | DBC |
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Consumer,Product&Service Liability
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Supreme Court (India)
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Subject : How to give a complaint in Police Station regarding torture
Question : My father is torturing me my brother and mother everyday. He threatens us saying he will pour acid or hot water(he also did it once). Shows a knife and also cut my brother with it once.How to give a complaint so that he never comes out of the jail.
Answer by G S Maurya : Write your complaint on plain paper addressing the SHO of concerned police station and give that to the concerned police officer and take a receiving on xerox copy.
Thanks!
