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Law Firm Name : G S Maurya
Country : India
City : Central Delhi
Area : Supreme Court
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An Engineering and Management graduate practicing Law with 14+ years of corporate work experience including 5+ years of Law experience. - NCLT & AT, DRT, RERA - Certified advocate for RERA and Real Estate laws. - Helping under privileged people of our society by through Pro Bono cases. - Corporate trainer for Anti Sexual Harassment (ASH) at workplace.
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D/6738 | Delhi | DBC |
86540
103860
630
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