| S.NO |
State |
Year |
Act Description |
| 1 |
26 |
1930 |
THE ASSAM LOCAL FUNDS (ACCOUNTS & AUDIT) ACT, 1930
|
| 2 |
26 |
1937 |
AGRICULTURAL PRODUCE (GRADING & MARKING) ACT, 1937
|
| 3 |
26 |
1956 |
THE IMMORAL TRAFFIC (PREVENTION) ACT, 1956
|
| 4 |
26 |
1959 |
THE EMPLOYMENT EXCHANGES (COMPULSORY NOTIFICATION OF VACANCIES) ACT, 1959
|
| 5 |
26 |
1961 |
APPRENTICES ACT, 1961
|
| 6 |
26 |
1961 |
THE DOWRY PROHIBITION ACT, 1961
|
| 7 |
26 |
1968 |
THE CIVIL DEFENCE ACT, 1968
|
| 8 |
26 |
1969 |
THE ASSAM LOCAL FUNDS (ACCOUNTS & AUDIT) (AMENDMENT) ACT, 1969
|
| 9 |
26 |
1969 |
THE ASSAM REORGANISATION (MEGHALAYA) ACT, 1969
|
| 10 |
26 |
1970 |
CONTRACT LABOUR (REGULATION & ABOLITION) ACT, 1970
|
| 11 |
26 |
1972 |
THE MEGHALAYA FOODSTUFFS [PROHIBITION OF WITHHOLDING FROM SALE] ORDER, 1972
|
| 12 |
26 |
1973 |
THE MEGHALAYA BOARD OF SCHOOL EDUCATION ACT, 1973
|
| 13 |
26 |
1973 |
THE MEGHALAYA COTTON CLOTH & YARN DEALERS’ LICENSING ORDER, 1973
|
| 14 |
26 |
1973 |
THE MEGHALAYA FOOD [RESTRICTIONS ON SERVICE OF MEALS CATERING ESTABLISHMENT] ORDER, 1973
|
| 15 |
26 |
1973 |
THE MEGHALAYA FOREST REGULATION (APPLICATION & AMENDMENT) ACT, 1973
|
| 16 |
26 |
1973 |
THE MEGHALAYA SUGAR DEALER LICENSING ORDER, 1973
|
| 17 |
26 |
1974 |
THE LEGISLATIVE ASSEMBLY OF MEGHALAYA (MEMBERS SALARIES & ALLOWANCES) (AMENDMENT) BILL, 1974
|
| 18 |
26 |
1974 |
THE MEGHALAYA VANASPATI DEALERS’ LICENSING ORDER, 1974
|
| 19 |
26 |
1975 |
THE MEGHALAYA WHEAT & WHEAT PRODUCTS [WHOLESALE DEALERS LICENSING] ORDER, 1975
|
| 20 |
26 |
1976 |
BONDED LABOUR SYSTEM (ABOLITION) ACT, 1976
|
| 21 |
26 |
1976 |
THE MEGHALAYA TREE (PREVENTION) ACT, 1976
|
| 22 |
26 |
1976 |
THE MEGHALAYA TREES (PRESERVATION) RULES, 1976
|
| 23 |
26 |
1978 |
THE MEGHALAYA TRANSFER OF LAND (REGULATION) (AMENDMENT) ACT, 1978
|
| 24 |
26 |
1979 |
THE LEGISLATIVE ASSEMBLY OF MEGHALAYA (MEMBERS' SALARIES & ALLOWANCES) (AMENDMENT BILL) 1979
|
| 25 |
26 |
1979 |
THE MEGHALAYA APPROPRIATION (No. I) ACT, 1979
|
| 26 |
26 |
1979 |
THE MEGHALAYA PULSES, EDIBLE OILSEEDS & EDIBLE OILS [LICENSING & CONTROL] ORDER, 1979
|
| 27 |
26 |
1980 |
FOREST (CONSERVATION) ACT, 1980
|
| 28 |
26 |
1980 |
THE LEGISLATIVE ASSEMBLY OF MEGHALAYA (MEMBERS' SALARIES & ALLOWANCES) (FIRST AMENDMENT) BILL, 1980
|
| 29 |
26 |
1980 |
THE LEGISLATIVE ASSEMBLY OF MEGHALAYA (MEMBERS' SALARIES & ALLOWANCES) (SECOND AMENDMENT) BILL, 1980
|
| 30 |
26 |
1980 |
THE MEGHALAYA AGRICULTURAL PRODUCE MARKET ACT, 1980
|
| 31 |
26 |
1980 |
THE MEGHALAYA ROLLER FLOUR MILLS & CHAKKI MILLS WHEAT PRODUCTS [EX ? MILL] PRICE CONTROL ORDER, 1980
|
| 32 |
26 |
1980 |
THE PREVENTION OF BLACK MARKETING & MAINTENANCE OF SUPPLIES OF ESSENTIAL COMMODITIES ACT, 1980
|
| 33 |
26 |
1981 |
THE LEGISLATIVE ASSEMBLY OF MEGHALAYA SALARIES & ALLOWANCES (AMENDMENT) BILL, 1981
|
| 34 |
26 |
1981 |
THE MEGHALAYA FOREST (REMOVAL OF TIMBER) (REGULATION) ACT, 1981
|
| 35 |
26 |
1982 |
THE MEGHALAYA APPROPRIATION (No. I) ACT, 1982
|
| 36 |
26 |
1982 |
THE MEGHALAYA FOODSTUFFS [DISPLAY OF PRICES CATERING ESTABLISHMENT] ORDER, 1982
|
| 37 |
26 |
1983 |
THE LEGISLATIVE ASSEMBLY OF MEGHALAYA (MEMBERS' PENSION) (AMENDMENT) BILL, 1983
|
| 38 |
26 |
1985 |
THE LEGISLATIVE ASSEMBLY OF MEGHALAYA (MEMBERS' PENSION) (AMENDMENT) BILL, 1985
|
| 39 |
26 |
1985 |
THE LEGISLATIVE ASSEMBLY OF MEGHALAYA (MEMBERS' SALARIES & ALLOWANCES) (AMENDMENT) BILL, 1985
|
| 40 |
26 |
1985 |
THE MEGHALAYA FOODGRAINS [LICENSING & CONTROL] ORDER, 1985
|
| 41 |
26 |
1986 |
THE CHILD LABOUR (PROHIBITION & REGULATION) ACT, 1986
|
| 42 |
26 |
1988 |
THE LEGISLATIVE ASSEMBLY OF MEGHALAYA (MEMBERS' SALARIES & ALLOWANCES) (AMENDMENT) BILL, 1988
|
| 43 |
26 |
1988 |
THE MEGHALAYA KEROSENE [LICENSING & DISTRIBUTION] CONTROL ORDER, 1988
|
| 44 |
26 |
1988 |
THE MEGHALAYA LIQUIFIED PETROLEUM GAS [REGULATION FOR SALE & DISTRIBUTION] ORDER, 1988
|
| 45 |
26 |
1989 |
THE MEGHALAYA APPROPRIATION (No.1) ACT 1989
|
| 46 |
26 |
1990 |
THE LEGISLATIVE ASSEMBLY OF MEGHALAYA (MEMBERS' PENSION) (AMENDMENT) ACT, 1990
|
| 47 |
26 |
1991 |
THE MEGHALAYA TAX ON LUXURIES (HOTELS & LODGING HOUSES) (AMENDMENT) ACT, 1991
|
| 48 |
26 |
1992 |
THE LEGISLATIVE ASSEMBLY OF MEGHALAYA (MEMBERS' PENSION) (AMENDMENT) BILL, 1992
|
| 49 |
26 |
1995 |
LEGISLATIVE ASSEMBLY OF MEGHALAYA (MEMBERS' PENSION) AMENDMENT BILL, 1995
|
| 50 |
26 |
1995 |
THE MEGHALAYA LEGISLATORS' SALARIES & ALLOWANCES AMENDMENT ACT, 1995
|
| 51 |
26 |
1995 |
THE PERSONS WITH DISABILITIES ACT, 1995
|
| 52 |
26 |
1996 |
THE BUILDING & OTHER CONSTRUCTION WORKERS' WELFARE CESS ACT, 1996
|
| 53 |
26 |
1996 |
THE KHASI HILLS AUTONOMOUS DISTRICT (LEADER OF THE OPPOSITION) (SALARY & ALLOWANCES) ACT, 1996
|
| 54 |
26 |
1998 |
THE LOTTERIES (REGULATION) ACT, 1998
|
| 55 |
26 |
2000 |
THE JUVENILE JUSTICE (CARE AND PROTECTION OF CHILDREN) ACT, 2000
|
| 56 |
26 |
2000 |
THE KHASI HILLS AUTONOMOUS DISTRICT (APPOINTMENT & SUCCESSION OF SIRDAR & HEADMEN OF NONGLANG SIRDARSHIP) ACT, 2000
|
| 57 |
26 |
2000 |
THE LEGISLATIVE ASSEMBLY OF MEGHALAYA (MEMBER'S PENSION) AMENDMENT ACT, 2000
|
| 58 |
26 |
2001 |
THE ENERGY CONSERVATION ACT, 2001
|
| 59 |
26 |
2003 |
THE MEGHALAYA COPERATIVE SOCIETIES (AMENDMENT) ACT, 2003
|
| 60 |
26 |
2004 |
THE MEGHALAYA FOODGRAINS [PUBLIC DISTRIBUTION SYSTEM] CONTROL ORDER, 2004
|
| 61 |
26 |
2005 |
MARTIN LUTHER CHRISTIAN UNIVERSITY ACT, 2005
|
| 62 |
26 |
2005 |
THE DISASTER MANAGEMENT ACT, 2005
|
| 63 |
26 |
2005 |
THE DISASTER MANAGEMENT ACT, 2005
|
| 64 |
26 |
2007 |
THE KHASI HILLS AUTONOMOUS DISTRICT (APPOINTMENT & SUCCESSION OF SYIEM, DEPUTY SYIEM & ELECTORS OF MYRIAW SYIEMSHIP) ACT, 2007
|
| 65 |
26 |
2007 |
THE KHASI HILLS AUTONOMOUS DISTRICT (APPOINTMENT & SUCCESSION OF THE SYIEM, SYIEM-KHYNNAH, MYNTRI & HEADMEN OF JIRANG SYIEMSHIP) ACT, 2007
|
| 66 |
26 |
2007 |
THE KHASI HILLS AUTONOMOUS DISTRICT (NOMINATION & ELECTION OF THE SYIEM, DEPUTY SYIEM & HEADMEN OF LANGRIN SYIEMSHIP) ACT, 2007
|
| 67 |
26 |
2008 |
THE KHASI HILLS AUTONOMOUS DISTRICT (NOMINATION & ELECTION OF THE SYIEM, DEPUTY SYIEM, MYNTRI, BASAN & RANGBAH SHNONG OF BHOWAL SYIEMSHIP) ACT, 2008
|
| 68 |
26 |
2010 |
THE KHASI HILLS AUTONOMOUS DISTRICT (NOMINATION AND ELECTION OF THE SYIEM, DEPUTY SYIEM, LYNGDOH AND SORDAR OF RAMBRAI SYIEMSHIP) ACT, 2010
|
| 69 |
26 |
2011 |
THE MEGHALAYA WATER ACT, 2011
|
