CINEMA-VIDEO-AND-MUSICAL

Video

• 1.Video Distribution Agreement

• 2.Video Distribution Agreement

• 3.Video Distribution Agreement

• 4.VIDEO RECORDING AGREEMENT

• 5.AGREEMENT TO SERVE AS AN ACTOR

Cinema

• 1.AGREEMENT FOR EMPLOYMENT OF A WRITER

• 2.AGREEMENT BETWEEN FILM PRODUCER AND CINE WORKER

• 3.AGREEMENT OF EXHIBITION OF FILM NEWSREEL

• 4.Agreement between Owner of Premises for its use by a Film Company

• 5.ARTIST AGENT AGREEMENT

• 6.LITERARY COPYRIGHT PURCHASE AGREEMENT

• 7.Agreement between Producers of Video Films and sole Agency for Distribution

• 8.AGREEMENT FOR EMPLOYMENT OF A WRITER

• 9.AGREEMENT BETWEEN TELEVISION COMPANY AND EDITOR/DIRECTOR/PRODUCER

• 10.AGREEMENT BETWEEN AUTHOR AND THEATRICAL MANAGER FOR PRODUCTION OF PLAY

• 11.Writer's Agreement

• 12.ARTIST RELEASE FORM

• 13.AGREEMENT BETWEEN A FILM PRODUCER, A MUSIC PUBLISHER AND A COMPOSER TO COMPOSE MUSIC AND ACT AS MUSIC-DIRECTOR OF A FEATURE FILM AND FOR THE PUBLISHER TO OWN THE MUSIC

• 14.AGREEMENT GUARANTEEING COMPLETION OF A FILM BY PRODUCER AND DELIVERY THEREOF TO THE DISTRIBUTOR, FINANCE BEING PROVIDED BY INVESTOR

• 15.AGREEMENT OF EXHIBITION OF FILM NEWSREEL

Musical

• 1.AGREEMENT BETWEEN FILM PRODUCER & MUSIC COMPOSER

• 2.AGREEMENT BETWEEN ARTIST AND HALL OWNER

• 3.Agreement between an Artist and an Audio Cassette Audio Cassette Recording Company

• 4.SAMPLE RECORDING CONTRACT

• 5.Agreement between Film Producer and Composer (Letter Form)

• 6.MUSIC SYNCHRONIZATION AGREEMENT

• 7.AGREEMENT BETWEEN ORCHESTRA COMPANY AND RECORDING COMPANY

• 8. AUDIO DEVELOPMENT AGREEMENT

• 9.ARTIST MANAGEMENT AGREEMENT

• 10.ARTIST AGENT AGREEMENT

• 11.AGREEMENT BETWEEN ARTIST OF MUSIC BAND AND PROMOTER

• 12.ARTIST-RECORDING COMPANY AGREEMENT

• 13.MUSICAL GROUP AGREEMENT