WILLS-AND-CODICILS

Will

• 1.Clause of WILL APPOINTING AN EXECUTOR

• 2.DEED OF DECLARATION UNDER A WILL

• 3.GENERAL DRAFT OF WILL

• 4.MUTUAL WILL OF HUSBAND AND WIFE

• 5. REVOCATION OF WILL

• 6.WILL BY WIDOW IN FAVOUR OF DAUGHTER’S SON

• 7.Will bequeathing the entire property to wife

• 8.Clause on bequest to partners and employees

• 9.WILL IN FAVOUR OF WIFE AND CHILDREN

• 10. Will in trust for religious uses

Codicils

• 1.CODICIL APPOINTING A NEW TRUSTEE IN PLACE OF THE ONE EXECUTED IN THE WILL

• 2.CODICIL REVOKING WILL IN THE POSSESSION OF A THIRD PARTY