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"Gujarat High Court Notifies Fresh Roster; Filing Restricted To Urgent Cases Only"
The Gujarat High Court has advised a fresh sitting plan of Benches that will hear cases through video conferencing, between April 26, 2021 to April 30, 2021.
It is also informed that e-filling mode just as physical recording mode is proceeded with just for the very dire issue.
Roster
Aside from two Division Benches, the High Court has informed eight Single Benches and their particular roster. Some are stated below:
A Division Bench involving Hon'ble Justices RM Chhaya and Justice NV Anjaria to hear every single civil matter. Division Bench of Hon'ble Justices Sonia Gokani and Justice Vaibhavi D. Nanavati to hear all Criminal matters.
Other Instructions
Pending date fixed and returnable issue, aside from Habeas Corpus, Temporary Bail, Parole, Furlough, Jail Matters, won't be recorded on a specific date.
In any case, Advocates/Parties concerned who want to continue with the issue may make a notice through the Internet Mentioning Platform, referring to outrageous earnestness.
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