The President of India, Ram Nath Kovind has accepted the resignation tendered by the Justice Sharad Kumar Gupta of the Chhattisgarh High Court.
“Shri Justice Sharad Kumar Gupta has tendered his resignation from the office of judge, Chhattisgarh High Court, In Pursuance of Proviso (a) to clause (1) of Article 217 of the Constitution, with effect from 31st March,2021 afternoon”.
As per letter addressed by Justice Gupta to the President of India, He Intends to relinquish his office to take up a new assignment of the state government.
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