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  • Russia warns about using nuclear weapon if there is existential threat.

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Russia warns about using nuclear weapon if there is existential threat.

Courtesy/By: hricha priya  |  24 Mar 2022     Views:906

 RUSSIA WARNS ABOUT USING NUCLEAR WEAPON ‘IF THERE IS EXISTENTIAL THREAT’.

Refusing to rule for the use of nuclear weapons, Russians president Vladimir Putin spokesperson Dmitry peskov in the CNN news interview with christiane said that if there is an existential threat for Russia, the country can use the nukes.

 

On 22nd of March (Tuesday), an interview in the CNN news between the Christiane Amanpour and the president spokesperson Dmitry was held regarding the Russian invasion of Ukraine. In an interview the questions were asked from the spokesperson that under what circumstances Russia’s nuclear weapon will be used?????? .In the context of the aggression of Russia and Ukraine, Putin’s spokesperson said that the Russia will operate the nuclear weapon if there is any existing threat to the nation, we have a concept of domestic and public security in which all the reasons for using the nuclear arms can be read.

On 28 February in a televised statement Putin announced that he highly alerted the nuclear forces through the order to the defense minister and the chief of the general staffs , and whosoever will stand in their way, either wholly or partially create threat to them they will respond immediately and instantly and there can be harsh consequences of such interference. Upon such an announcement of Putin western defense officials said that they had not seen any prominent sign of marshaling of Russia’s nuclear missiles.

Regarding the inclination of the war of the nation spokesperson when asked he replied that there is no intention of occupying its neighbor the main objective of the conflict is to destroy the Ukraine military forces and the armies and to be acknowledged by the Ukraine that Crimea is of Russia and to accept the breakaway region of Luhansk and Donetsk. Moscow also notifies harshly and aggressively that if US and NATO supplies and support Ukraine with fighter jets, they would expand the war with direct juxtaposition with the nuclear armed opponents. Russian foreign minister argued against the NATO involvement in Ukraine that a border war would involve the nuclear weapons.

The capability of the operation of nuclear weapon for devastating the Ukraine, Russia is considered the most powerful and economically weaponized nation with the total GDP of 1.69 Tn. Russia says that it has approx 6,257 nuclear warheads the largest stack of nuclear weapon in the world. Half of the world nuclear weapon was basically possessed by the Russia. Since 28 days passes over of the war, the current position of the Ukraine is still degrading in spite of the economic support from the US.US gives Ukraine approx 2 million worth of free weapons to fight against the Russia.

Upon the announcement of the Putin of highly vigilance of nuclear forces Beatrice(executive director of the international campaign to abolish the nuclear weapons)gave warning and blackmailed Putin that don’t let the international community to interfere in his Ukraine invasion by using the nuclear weapons. She said “This is one of the scariest moments when it comes to nuclear weapon.

Russia already acknowledged about the use of hypersonic missiles in Ukraine. The defense ministry of Russia stated that they have used its newest kinzhal hypersonic missiles for the 1st time in Ukraine on 17th march for destroying a weapons storage site. RIA NOVOSTI from the state news agency said that –it was the first use of the Kinzhal Hypersonic weapon during the conflict.

 

 

 

 

 

 

 

 


Courtesy/By: hricha priya  |  24 Mar 2022     Views:906

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