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NO-TRUST MOTION AGAINST PM IMRAN KHAN IN PAKISTAN NATIONAL ASSEMBLY
NO-TRUST MOTION AGAINST PM IMRAN KHAN IN PAKISTAN NATIONAL ASSEMBLY
Pakistan-based media House Dawn Reported that the Pakistan National Assembly adjourned Friday without tabling the no-confidence session against the PM IMRAN KHAN, the session has been adjourned till Monday.
The political situation in state of Pakistan is boiling hot after more than a hundred members of Pakistan Muslim League – NAWAZ (PML-N) and Pakistan People’s party (PPP) filed the NO CONFIDENCE MOTION before National Assembly on March 8, with allegation that, the Prime minister IMRAN KHAN led government is responsible for the present economic spiraling of Pakistan. No-confidence Motion was moved by 152 members of opposition, collectively said that pm IMRAN KHAN had lost the confidence of house.
On March 25, lower house contemplated on Opposition’s no confidence resolution against PM IMRAN KHAN, the voting is presumed to be held within upcoming 3 to7 days.
Pakistani National assembly consists of 342 members. As per the country’s constitution, No confidence-motion is deemed to be successful only if the majority of the national assembly assents it. This means that in order to remove the IMRAN KHAN from the post of VAJEER-E-AZAM, the opposition needs 172 votes.
Current ruling party, PAKISTAN TEHREEK -E – INSAF {PTI}, has 155 members and support of 23 others belonging to different political parties, and it requires at least 172 members support to sail the brewing storm of no confidence motion, but the sailing seems pretty much difficult and nearly mammoth when 24 of PTI’s Members turned dissident. The PTI led coalition government was formed with support of 4 allies : MUTTAHIDA QUAMI MOVEMENT PAKISTAN ( MQM-P), Pakistan Muslim League – QUAID (PML-Q), BALOCHISTAN AWAMI PARTY (BAP) and Grand Democratic Alliance (GDA), Among the four, MQM-P, PML-Q And BAP, stated their support to opposition Various newspaper agency reported that amidst the hovering NO CONFIDENCE MOTION against IMRAN KHAN’s government, PM resorted to delaying techniques to avoid the current detrimental situation, however all his tactics failed, and now The floor test is set to occur on March 28.
The ruling party PTI issued a show – cause notice to the non-conformists lawmakers for the alleged defection. It also sought an explanation as to why they shouldn’t be declared as defectors and disqualified as a member of national assembly.
On March 27, PM IMRAN KHAN offered an olive branch to own 24 members of national assembly who turned rebel by supporting the no confidence motion saying he was ready to forgive them like a “COMPASSIONATE FATHER ”if they turn back to party’s patronage. This at the same time was coupled with warning of “SOCIAL BOYCOTT” to those not heeding to his word. PM IMRAN KHAN gave this statement on Sunday, March 27 in rally which he called to mobilize his support base, or we can say the fragments of remaining grandiose support.
However, an hour before the IMRAN KHAN’S Power show in Islamabad, he lost support of his special Assistant Reconciliation and Harmony in Baluchistan, SHAHZAIN BUGTIN; Chief of JAMHOORI WATAN PARTY (JWP), Who resigned from the post after a meeting with PPP’s chairperson. He announced his support for No-confidence motion.
PML-N, put forward the name of its own party chief, SEHBAZ SHARIF as next PM if current PM IMRAN KHAN fails the NO-confidence Motion, Current political stability in Pakistan will find its crux tomorrow or not will depend deeply on the result of the no-confidence motion and thereafter on the appointed PM of Pakistan’s policy.
