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Darvesh Yadav Murder: SC Court Refuses Plea For CBI Inquiry
Darvesh yadav, the first woman president of the Uttar Pradesh Bar council, was shot dead inside the Agra District court premises when she was attending a welcome ceremony by advocate Manish Sharma on June 12.
FIR was by yadav`s relative saying that Manish Sharma had forcibly taken possession of the chamber of yadav and threatened yadav over the phone on previous occasions.
A petition has been filed seeking a Central Bureau of Investigation (CBI) in this case and social security measures for women advocates across the country. PIL had also sought a direction to Bar Council of Uttar Pradesh to pay compensation to Yadav`s family.
The vacation Bench of Justices Sanjiv Khanna and BR Gaval has refused to entertain the petition and also suggested to file a separate petition for security measures for women advocates.
