CASES AGAINST MUKHTAR ANSARI
Mukhtar Ansari is accused of 52 cases in UP and elsewhere, 15 of which are in the trial stage, according to the UP Police. In connection with an extortion case, the BSP MLA from Mau has been detained in Rupnagar prison since January 2019.
So far, police have apprehended 96 criminals and confiscated, released, or destroyed property worth Rs 192 crore connected to the MLA and his associates.
DEMANDS SECURITY
Meanwhile, Mukhtar Ansari's family members have stated that bringing him to Uttar Pradesh will endanger his life.
Afsan Ansari, his wife, also requested appropriate protection for him, claiming that he would be "killed in a fake encounter."
Mukhtar Ansari's brother, Afzal Ansari, a BSP MP from Ghazipur, expressed concern on Monday that a 'conspiracy against him could be hatched in UP prison.
"Following media reports and comments made by BJP officials, the Ansari family is concerned. The Ansari family, on the other hand, is primarily concerned. In this world, justice is still alive and well. I am sure that justice will be served and that Mukhtar will be found not guilty in all of his cases "he said