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The Rajasthan High Court, at Jodhpur on Friday extended till 27th of April stay in hearing the appeals in relating to the black hub Poaching Case. Which are under consideration before a district court in Jodhpur, With the proceeding of three Appeals, The Bollywood Superstar Salman Khan extended his vote of thanks for supporting and loving him through out the tough day on Instagram.
The Bench was heard by justice Manoj Kumar Garg, while hearing the plea of actor Salman Khan issued notice to the state government, Witness Poonamchand in the poaching case, and the acquitted Saif Ali Khan, Neelan, Tabu, Sonali Bendre, and Dushyant Singh.
On October 2 1998 a case of hunting of two blackbucks was registered against Salaman khan and co-accused In the Blackbucks case, Three appeals related to Salman khan are under Consideration of the District and Session Court, Jodhpur. One appeal is filled by the state government against Salman’s Khan acquittal in the Salman khan acquittal in the Arms Act Case. The Second appeal against Salman khan was 5- year imprisonment in the blackbucks poaching case. The Third appeal is against acquittal to Dushyant Singh (A Local Of Rajasthan), Neelam Tabu Sonali, and Saif Ali Khan in the same judgment in which Salman Khan was Sentenced to 5-year term jail;
The petition was filed by an appeal in the District and Session Court (Jodhpur District) against the five-year sentence, after hearing of which Salman khan’s Sentence was suspended. Against the acquittal of the Co-accused in the case, a witness named Poonamchand Filed an appeal in the district court, while the state government filed a leave to appeal against the co-accused in the High Court, which is currently under consideration.
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