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Ambedkar Jayanti Celebrations

Courtesy/By: Harshita Kumari  |  14 Apr 2023     Views:8619

Ambedkar Jayanti, also known as Bhim Jayanti, is an annual celebration in India that honours the life and legacy of Dr Bhimrao Ramji Ambedkar, who was born on April 14, 1891. Dr Ambedkar was a social reformer, jurist, and politician who played a crucial role in India's struggle for independence and the drafting of the Indian Constitution.

Dr Ambedkar was born into a Dalit family in the town of Mhow in the present-day state of Madhya Pradesh. Despite facing discrimination and exclusion due to his caste, he excelled in academics and went on to earn multiple degrees, including a PhD in economics from Columbia University in the United States.

Throughout his life, Dr Ambedkar fought for the rights of Dalits and other marginalized communities in India. He was a vocal critic of the caste system and worked tirelessly to abolish it. He also advocated for the rights of women, workers, and other oppressed groups.

One of Dr Ambedkar's most significant contributions was his role in drafting the Indian Constitution. He served as the Chairman of the Constitution Drafting Committee and played a critical role in shaping the document's provisions, which laid the foundation for India's democracy.

Ambedkar Jayanti is celebrated across India with great enthusiasm and respect. Government offices, schools, and colleges are closed on this day to mark the occasion. People pay tribute to Dr Ambedkar by organizing cultural programs, processions, and other events.

In addition to public celebrations, people also honour Dr Ambedkar by visiting his memorial in Mumbai, which is one of the most popular tourist attractions in the city. Many also visit his birthplace in Mhow and other places associated with his life and legacy.

The celebration of Ambedkar Jayanti is not limited to India. It is also observed in other countries where there is a significant population of people of Indian origin. The United Nations has also recognized Dr Ambedkar's contributions to the field of human rights and social justice, and his birthday is celebrated as International Day of Elimination of Racial Discrimination.

In conclusion, Ambedkar Jayanti is an important occasion that celebrates the life and legacy of Dr Bhimrao Ramji Ambedkar. Through his tireless efforts and unwavering commitment to social justice, Dr Ambedkar paved the way for a more inclusive and equitable India. His contributions continue to inspire and influence people around the world, and his legacy remains an essential part of India's cultural and social fabric.


Courtesy/By: Harshita Kumari  |  14 Apr 2023     Views:8619

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