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As per the notification of the President, Justice SenthilKumar Ramamoorthy has been appointed as the Additional Judge of the Madras High Court, and his tenure shall be for a period of two years from the date he takes charge. The appointment materialized because of the proposal made by the High Court Collegium on December 19, 2016. The Supreme Court Collegium approved the proposal on December 4, 2017.
Even though the Centre remitted back his name, the Supreme Court Collegium comprising CJI Dipak Misra (former), Justice Ranjan Gogoi (present CJI) and Justice M B Lokur on further deliberation reiterated his appointment on August 1.
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