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In the notice issued by The Supreme Court on 3rd November 2017, it has decided to take up twenty five miscellaneous cases every Tuesday along with five Regular cases which would have it effect from 7th November 2017. The SC has also made it clear that those cases which will not be heard will be taken up on next Tuesday and subsequently and in case of any holiday falling on Tuesday or miscellaneous day on account of holiday on Monday, the matters which are not heard will be repeated on next Tuesday in the subsequent week.
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