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On 20.05.1977, Justice VK Jain entered Delhi Judicial Services, securing the First Rank. He started as Metropolitan Magistrate, Civil Judge and Additional Rent Controller, later got promoted and worked as Additional District and Sessions Judge, Designated Judge under Terrorist And Disruptive Activities (Prevention) Act, 1987 (Act No. 28 of 1987) and Special Judge (CBI). From 1.11.2005 to 13.05.2009, he also worked as Secretary General of Supreme Court of India. VK Jain J., was a Judge of Delhi High Court, when his term expired on 29th May, 2019.
The Supreme Court Bench comprising of CJ Ranjan Gogoi and Aniruddha Bose J., granted extension of one year or till completion of process for fresh appointment, which ever is earlier, as judicial member in National Consumer Disputes Redressal Commission.
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