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Five more rebel MLA’s Anand Singh, K Sudhakar, N Nagaraj, Munirathna and Roshan Baig from Karnataka have moved the apex court on July 13 against the Speaker not accepting their resignations. The bench headed by Chief Justice Ranjan Gogoi accepted the oral request made by Senior Advocate Mukul Rohtagi, appearing for the rebel MLAs, that they be also made parties to the pending petition, which is to be heard on Tuesday. The bench on July 12 has restrained Karnataka Speaker K R Ramesh Kumar from taking any decision till July 16 on the resignation and disqualification of 10 rebel MLAs of the ruling Congress-JD(S) coalition. The Supreme Court on Monday agreed to hear their plea with the pending petition of 10 legislators seeking a direction to the Karnataka Assembly Speaker to accept their resignation.
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