Allow Cookies!
By using our website, you agree to the use of cookies
India’s Daughter
India’s daughter is a contemplus banned documentary which was to be released on ‘women’s day’. The documentary depicts the story of a 23 year old woman named ‘Jyoti’ who was brutally raped and murdered by six men on 16th of December, 2012 in a private bus.The victim, now a survivor named ‘Jyoti’ never concealed the name by her parents; they believed her to be the light that would enlighten the whole world.Howsoever the very infamous Nirbhaya case have been appealed in the Supreme Court and is been pending (at the time of the depiction of the documentary).
MUKESH SINGH (BUS DRIVER); laid down expressing that men and women are not equal, men are meant to do outside works and women are meant to do household chores. He says only 20% of women are good. The convict also expresses comments directly on the survivor stating that “if she would allow us to rape and not resist herself we would have left her, we ought to teach her a lesson since she was roaming late at 8:30pm.” He also stated that now on the rapists will not leave the victim alive and kill her even.
M.L. Sharma states a girl as a flower and a man as a thorn, which will eventually harm a flower. He also states I see a girl as sex, and howsoever she roaming late in night will make a heinous crime to occur.
A.P Singh states that roaming late night at 8:30 pm is opposite to the Indian culture. Men is a dog and will take diamond (girl) if she was out, stated the lawyer. She even stated that if my daughter went out late at night if would fire her in my farm house.
Police was also seen beating up the mass junk of people, even the women. A lot of awareness urged people, letting even every woman on the road on the very next day, reviling shouting on their guts. Howsoever the police issued a charged sheet within 17 days of the crime.
Mangal Ram and Kalyani ( mother and father of Mukesh and Ram) showed up the dismantling of the free and fair trial stating the heinous crime was the result of the the other four men that is Akshay, Vinay, Pawan and the juvenile.
A.P. Singh even stated there are some 250 cases pending in front of parliament, if you want to clean the society must start from the neck.Therefore, revealing much unrelated arguments and directly harming the dignity of women. That is violating the sec 505, 507, and 509 of INDIAN PENAL CODE.The whole of convicts came from a very poverty-stricken family, in Delhi. Moreover, their mindset was similarly poor ailing that women are simply meant for household chores and are seen as a simple sex object, therefore men and women aren’t equal. The relationship between men and women lies sex-titled.
On, 17th of December, 2012. Most of the people attained a gut-shouting scene, where each of them where unites for a same cause. Leila Seth (CJI) expressed that such a rape was very unusual, which included dismantling every body organ of her. She also expressed that every 10,000 female infanticides-9999 are women. Moreover she also told that every 20 minutes a rape occurs. Marina Mishra stated that dying because was rape was something very disturbing, highlighting very unusual in the history of India.The psychiatric, stated that poor people do rape out of their courage and rich give money for the same. Some molest because they find fun in doing the same.Girls should be immensely taught when to move out, with whom to move out, according to Mukesh he was to teach Jyoti a lesson since she was travelling with her friend who was a boy. We must stand on our true senses and know that rape was simply done to inculcate a sense of lesson.The juvenile was released in December, 2015. Jyoti’s mother contended that if the juvenile has been part of such a unusual crime he must also be sentenced to proper ailing of law. Therefore, must attain the punishment of the crime. Ram Singh also suicided.Court has been, death sentenced all of the convicts. Therefore, they still comeback using every judicial remedy possible. The lawyers also have been asking about the rehabilitation for the convict’s parents, since they were only the men who were running their house. The impact of public has been very well uttered because each of them took a step to show public dissatisfaction.
Therefore Jyoti Singh was sent to MOUNTBATTEN hospital on 23rd December, 2012 were she was declared dead.
86540
103860
630
114
59824