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The Madya Pradesh Legal Authority has been working day and night to make sure basic living things like clean drinking, dry articles, medical centers, etc.SLSA in partnership with DLSAs and TLSCs has established the 15100th Line and established 'Legal Aid Camps' through a help desk at regional and national checkpoints.
As of May 23, 2020, within five days of the commencement of the program, management had attended 100% of the 257 complaints received, by Para Legal Volunteers.
MPSLSA Member Ministers, and even Judges throughout the State work with local authorities and awareness is created through labor rights desks and various steps taken by the Central / State Government for the benefit of the workers.
In particular, the authority also ensures that immigrants are not obliged to leave, by giving them access to travel plans.
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