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The Karnataka High Court has decided that the number of days of quarantine the court staff has to go through shall be considered as ‘On duty’. The staff includes members of District/Trial Courts.
Subject to the following conditions the quarantine period will be treated as on duty,
The Karnataka HC Judges recently welcomed a Court Staff who returned to work after getting cured of COVID-19. With CJ of Karnataka HC Abhay S Oka greeting & welcoming a court staff who resumed to duty after being cured of COVID-19.
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