Allow Cookies!
By using our website, you agree to the use of cookies
A Karnataka lawyer located in Belgavi has submitted a police complaint seeking to register an FIR against the actor Kangana Ranaut alleging that she has mentioned the protesting farmers as "terrorists" in a recent tweet of hers.
The complaint was put forth by Harshvardhan Patil, a Karnataka lawyer, who has sought action against the actor for provocation, instigate enmity between different group of socials and also for criminal intimidation and for deliberately insulting farming with the specific intention of provoking a breach of peace and lead to unwanted incidents causing riots.
The complaint has been pleaded to the police inspector of Tilakwadi Police Station located in Belagavi. He stated that he belonged to a much-reputed farming family in local and his whole joint family are owning farmlands both at Belagavi and Kolhapur.
The complaint adds stating that Kangana Ranaut, an actress who should share compassion towards the farming community is addressing them as terrorists.
It was alleged that the complainant on 4th of Feb when he was reading a newspaper he came across an article wherein the actress, Kangana Ranaut through her Twitter account has published a statement thereby addressing our farming community as 'Terrorists' who are trying to divide the 'United-India' so that China can take over our Broken Nation and make it a Chinese colony as like the USA.
The complaint stated by making those statements the actresses is trying to provoke other citizens (non-farming) of India to attack and assault the farming community posing them to be traitors.
He also added, Kangana Ranaut has also insulted IAF's capabilities and now to the farmers. Her statements are not only causing insult and defame to the farmers but they are also giving cause for annoyance to our Armed forces who have protected our country from the 'vulnerabilities'.
The complainant has requested the police to take serious action about the acts of Kangana Ranaut and charge her for Acts u/s 153, 153A, 503, 504, 505(1), 505(b), 505(c), 505(2), 506 of Indian Penal Code and prayers to take proper legal action against her for causing insult to not only the protesting farmers but also to the entire group of farmers and their families and Nation as well as the Armed forces. The complainant further requested suspending her official Twitter account so no other harm could be made to anyone.
A First Class Judicial Magistrate Court in Tumakuru, Karnataka had directed the state police to register an FIR against the actress Kangana Ranaut.
86540
103860
630
114
59824