Lawsisto - Find a Lawyer| state acts

S.NO	State	Year	Act Description
1	33	1989	THE UTTAR PRADESH URBAN LOCAL SELF-GOVERNMENT LAWS (SECOND AMENDMENT) ACT, 1989
2	33	2001	THE UTTAR PRADESH MUNICIPALITIES ACT (DWITIYA UTTARANCHAL SANSHODHAN) ACT, 2001
3	33	2001	THE UTTAR PRADESH MUNICIPALITIES ACT (UTTARANCHAL SANSHODHAN) ACT, 2001
4	33	2001	THE UTTARANCHAL CONTINGENCY FUND (AMENDMENT) ACT, 2001
5	33	2002	THE DEV SANSKRITI VISHWAVIDYALAYA (FIRST AMENDMENT) ACT, 2002
6	33	2002	THE UTTAR PRADESH KRISHI UTPADAN MANDI SAMITI (ALPKALIK VYAVASTHA) (UTTARANCHAL AMENDMENT) ACT, 2002
7	33	2002	THE UTTAR PRADESH LEGISLATURE (EMOLUMENTS AND PENSION OF MEMBERS) (SECOND UTTARANCHAL AMENDMENT) ACT, 2002
8	33	2002	THE UTTARANCHAL (THE UNITED PROVINCES SHRI BADRINATH TEMPLE ACT, 1939) (AMENDMENT) ACT, 2002
9	33	2003	THE HIMGIRI NABH VISHWAVIDYALAYA (UNIVERSITY IN THE SKY) ACT, 2003
10	33	2003	THE UNIVERSITY OF PETROLEUM AND ENERGY STUDIES ACT, 2003
11	33	2003	THE UTTARANCHAL (THE UTTAR PRADESH ENTERTAINMENTS AND BETTING TAX ACT, 1979) (ADAPTATION AND MODIFICATION ORDER, 2002) (FIRST AMENDMENT) ACT, 2003
12	33	2003	THE UTTARANCHAL (THE UTTAR PRADESH EXCISE ACT, 1910) (SECOND AMENDMENT) ACT, 2003
13	33	2003	THE UTTARANCHAL (THE UTTAR PRADESH NAGAR PALIKA ADHINIYAM, 1916) ADAPTATION AND MODIFICATION ORDER, 2002 (AMENDMENT) ACT, 2003
14	33	2003	THE UTTARANCHAL (THE UTTAR PRADESH TRADE TAX ACT, 1948) (ADAPTATION AND MODIFICATION ORDER, 2002) (SECOND AMENDMENT) ACT, 2003
15	33	2003	THE UTTARANCHAL COMMISSION FOR MINORITIES (SECOND AMENDMENT) ACT, 2003
16	33	2003	THE UTTARANCHAL CONTINGENCY FUND (AMENDMENT) ACT, 2003
17	33	2003	THE UTTARANCHAL MINORITY COMMISSION (AMENDMENT) ACT, 2003
18	33	2003	THE UTTARANCHAL PANCHAYAT (SECOND AMENDMENT) ACT, 2003
19	33	2003	THE UTTARANCHAL PANCHAYAT (THIRD AMENDMENT) ACT, 2003
20	33	2003	THE UTTARANCHAL SCHEDULED CASTES AND SCHEDULED TRIBES COMMISSION (AMENDMENT) ACT, 2003
21	33	2003	THE UTTARANCHAL STATE COMMISSION FOR OTHER BACKWARD CLASSES (AMENDMENT) ACT, 2003
22	33	2003	THE UTTARANCHAL [THE UTTAR PRADESH KRISHI UTPADAN MANDI SAMITI (ALPAKALIK VYAVASTHA) ACT, 1972] ADAPTATION AND MODIFICATION ORDER, 2002 (FIRST AMENDMENT) ACT, 2003
23	33	2003	UTTARANCHAL MOTOR VEHICLES TAXATION REFORMS ACT, 2003
24	33	2004	THE UTTARANCHAL TOURISM DEVELOPMENT BOARD ACT, 2001 (AMENDMENT) ACT, 2004
25	33	2004	THE UTTARANCHAL [THE UTTAR PRADESH KRISHI UTPADAN MANDI SAMITI (ALPKALIK VYAVASTHA) ADHINIYAM, 1972] ADAPTATION AND MODIFICATION ORDER, 2002 (THIRD AMENDMENT) ACT, 2004
26	33	2005	THE UTTARANCHAL (EMOLUMENTS AND PENSION OF THE STAT ASSEMBLY MEMBERS, MINISTERS AND OFFICERS) (AMENDMENT) ACT, 2005
27	33	2005	THE UTTARANCHAL (THE U.P. CONSOLIDATION OF HOLDINGS ACT, 1953) ADAPTATION AND MODIFICATION ORDER, 2002 (AMENDMENT) ACT, 2005
28	33	2005	THE UTTARANCHAL OPEN UNIVERSITY ACT, 2005
29	33	2006	THE UTTARAKHAND (THE UTTAR PRADESH ZAMINDARI ABOLITION AND LAND REFORMS ACT, 1950) (ADAPTATION AND MODIFICATION ORDER, 2001) (AMENDMENT) ACT, 2006
30	33	2006	THE UTTARANCHAL (ALTERATION OF NAME) ACT, 2006
31	33	2006	THE UTTARANCHAL (EMOLUMENTS AND PENSION OF THE STATE ASSEMBLY MEMBERS, MINISTERS AND OFFICERS) (FIRST AMENDMENT) ACT, 2006
32	33	2006	THE UTTARANCHAL (THE UTTAR PRADESH KRISHI UTPADAN MANDI ADHINIYAM, 1964) ADAPTATION AND MODIFICATION ORDER, 2002 (SECOND AMENDMENT) ACT, 2006
33	33	2006	THE UTTARANCHAL (THE UTTAR PRADESH STATE LEGISLATURE (PREVENTION OF DISQUALIFICATION) ACT, 1971) (AMENDMENT) ACT, 2006
34	33	2006	THE UTTARANCHAL (THE UTTAR PRADESH TAX ON ENTRY OF GOODS ACT, 2000) ADAPTATION AND MODIFICATION ORDER, 2002 (AMENDMENT) ACT, 2006
35	33	2006	THE UTTARANCHAL STATE COMMISSION FOR OTHER BACKWARD CLASSES (THIRD AMENDMENT) ACT, 2006
36	33	2007	THE UTTARAKHAND (THE UTTAR PRADESH NAGAR NIGAM ADHINIYAM, 1959) ADAPTATION AND MODIFICATION ORDER, 2002 (AMENDMENT) ACT, 2007
37	33	2007	THE UTTARAKHAND CO-OPERATIVE SOCIETIES (AMENDMENT) ACT, 2007
38	33	2007	THE UTTARAKHAND POLICE ACT, 2007
39	33	2008	THE UTTARAKHAND (THE UTTAR PRADESH NAGAR NIGAM ADHINIYAM, 1959) (ADAPTATION AND MODIFICATION ORDER, 2002) ADAPTATION AND MODIFICATION ORDER, 2007 (AMENDMENT) ACT, 2008
40	33	2008	THE UTTARAKHAND (THE UTTAR PRADESH NAGAR PALIKA ADHINIYAM, 1916) (ADAPTATION AND MODIFICATION ORDER, 2002) ADAPTATION AND MODIFICATION ORDER, 2007 (AMENDMENT) ACT, 2008
41	33	2008	THE UTTARAKHAND (THE UTTAR PRADESH SPECIAL AREA DEVELOPMENT AUTHORITY ACT, 1986) ADAPTATION AND MODIFICATION ORDER, 2006 (AMENDMENT) ACT, 2008
42	33	2008	THE UTTARAKHAND (THE UTTAR PRADESH TOWN PLANNING AND DEVELOPMENT ACT, 1973) ADAPTATION AND MODIFICATION ORDER, 2006 (AMENDMENT) ACT, 2008
43	33	2008	THE UTTARAKHAND (THE UTTAR PRADESH WATER SUPPLY AND SEWARAGE ACT, 1975) (AMENDMENT) ACT, 2008
44	33	2008	THE UTTARAKHAND (THE UTTARANCHAL VALUE ADDED TAX ACT, 2005) (AMENDMENT) ACT, 2008
45	33	2008	THE UTTARAKHAND BOARD OF TECHNICAL EDUCATION (AMENDMENT) ACT, 2008
46	33	2008	THE UTTARAKHAND TAX ON ENTRY OF GOODS INTO LOCAL AREAS ACT, 2008
47	33	2008	THE UTTARAKHAND VALUE ADDED TAX (SECOND AMENDMENT) ACT, 2008
48	33	2008	THE UTTARAKHAND [THE UTTAR PRADESH STATE LEGISLATURE (PREVENTION OF DISQUALIFICATION) ACT, 1971] (AMENDMENT) ACT, 2008
49	33	2009	THE DEV SANSKRITI VISHWAVIDYALAYA ACT, 2002 (AMENDMENT) ACT, 2009
50	33	2009	THE ICFAI UNIVERSITY ACT, 2003 (AMENDMENT) ACT, 2009
51	33	2009	THE UNIVERSITY OF PATANJALI ACT, 2006 (AMENDMENT) ACT, 2009
52	33	2009	THE UTTARAKHAND (THE UTTAR PRADESH ENTERTAINMENTS AND BETTING TAX ACT, 1979) (AMENDMENT) ACT, 2009
53	33	2009	THE UTTARAKHAND (THE UTTAR PRADESH SPECIAL AREA DEVELOPMENT ACT, 1986) ACT, 2009
54	33	2009	THE UTTARAKHAND (THE UTTAR PRADESH URBAN PLANNING AND DEVELOPMENT ACT, 1973) (AMENDMENT) ACT, 2009
55	33	2009	THE UTTARAKHAND (THE UTTARANCHAL VALUE ADDED TAX ACT 2005) (THIRD AMENDMENT) ACT, 2009
56	33	2009	THE UTTARAKHAND (UTTAR PRADESH AWAS AVAM VIKASH PARISHAD ACT, 1965) (AMENDMENT) ACT, 2009
57	33	2009	THE UTTARAKHAND OFFICIAL LANGUAGE ACT, 2009
58	33	2009	THE UTTARAKHAND POWER DEVELOPMENT FUND (AMENDMENT) ACT, 2009
59	33	2009	THE UTTARAKHAND TECHNICAL UNIVERSITY (AMENDMENT) ACT, 2009
60	33	2009	THE UTTARAKHAND [THE UTTAR PRADESH CANE (REGULATION OF SUPPLY AND PURCHASE) ACT, 1953] (AMENDMENT) ACT, 2009
61	33	2009	THE UTTARAKHAND [THE UTTAR PRADESH PUBLIC SERVICE (RESERVATION FOR PHYSICALLY HANDICAPPED, DEPENDENTS OF FREEDOM FIGHTERS AND EX-SERVICEMEN) ACT, 1993] (AMENDMENT) ACT, 2009
62	33	2009	THE UTTARAKHAND [THE UTTAR PRADESH PUBLIC SERVICES (TRIBUNAL)] (AMENDMENT) ACT, 2009
63	33	2009	THE UTTARAKHAND [THE UTTAR PRADESH STATE LEGISLATURE (PREVENTION OF DISQUALIFICATION) ACT, 1971] (AMENDMENT) ACT, 2009
64	33	2010	THE UTTARAKHAND (THE UNITED PROVINCES EXCISE ACT, 1910) (AMENDMENT) ACT, 2010
65	33	2010	THE UTTARAKHAND CO-OPERATIVE SOCIETIES (AMENDMENT) ACT, 2010
66	33	2010	THE UTTARAKHAND COMPULSORY REGISTRATION OF MARRIAGE ACT, 2010
67	33	2010	THE UTTARAKHAND MINISTERS (SALARIES, ALLOWANCES AND MISCELLANEOUS PROVISIONS) ACT, 2010
68	33	2010	THE UTTARAKHAND TAX ON ENTRY OF GOODS INTO LOCAL AREAS (AMENDMENT) ACT, 2010
69	33	2010	THE UTTARAKHAND UNAIDED PRIVATE PROFESSIONAL EDUCATION INSTITUTIONS (REGULATION OF ADMISSION AND FIXATION OF FEE) (AMENDMENT) ACT, 2010
70	33	2010	THE UTTARAKHAND VALUE ADDED TAX (AMENDMENT) ACT, 2010
71	33	2011	THE NATIONAL LAW UNIVERSITY OF UTTARAKHAND ACT, 2011
72	33	2011	THE UTTARAKHAND AGRICULTURAL PRODUCE MARKETING (DEVELOPMENT AND REGULATION) ACT, 2011
73	33	2011	THE UTTARAKHAND APPROPRIATION (FIRST SUPPLEMENTARY 2011-12) ACT, 2011
74	33	2011	THE UTTARAKHAND APPROPRIATION ACT, 2011
75	33	2011	THE UTTARAKHAND SPECIAL COURTS ACT, 2011
76	33	2011	THE UTTARAKHAND TAXATION AND LAND REVENUE LAWS (AMENDMENT) ACT, 2011
77	33	2012	THE UTTARAKHAND ANNUAL TRANSFER FOR PUBLIC SERVANTS (REPEAL) ACT, 2012
78	33	2012	THE UTTARAKHAND APPROPRIATION ACT, 2012
79	33	2012	THE UTTARAKHAND AUDIT ACT, 2012
80	33	2012	THE UTTARAKHAND EXCISE (AMENDMENT) ACT, 2012
81	33	2012	THE UTTARAKHAND FOREST DEVELOPMENT CORPORATION (FIRST AMENDMENT) ACT, 2012
82	33	2012	THE UTTARAKHAND PUBLIC SERVICE (RESERVATION FOR PHYSICALLY HANDICAPPED, DEPENDENTS OF FREEDOM FIGHTERS AND PURVA SAINIK) (AMENDMENT) ACT, 2012
83	33	2012	THE UTTARAKHAND WATER TAX ON ELECTRICITY GENERATION ACT, 2012

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