Free Legal Advice from Top Lawyers in India
Question : MRI property in India
Subject : Can a American citizen born in India sell/transfer property to other in india
Answer By Lawyer : When you are born in india you become an i dian citizen. Where exactly you are born. If you are born in goa different laws is applicable. If rest in india then different law. Could you please provide me your birth certificate and where the property is located. Please mail or contact me on phone
Parimal Redkar
Panaji , North Goa
Question : MRI property in India
Subject : Can a American citizen born in India sell/transfer property to other in india
Answer By Lawyer : contact me on 7599486095
M/s. LEGAL TYCOON
New Delhi G.P.O. , New Delhi
Question : MRI property in India
Subject : Can a American citizen born in India sell/transfer property to other in india
Answer By Lawyer : There is no restrictions on foreign citizens whether based in India or overseas to sell or purchase land in India. Not only you can purchase land in India after complying all the due procedure as per the Indian laws but can also sell it to anyone who is interested in purchasing your land offering you the market price of such land.
All you have to do is -
1. Get the sale/purchase duly documented as per the Indian laws and thereafter get it registered before the Revenue Department of the concerned area where the land is situated.
2. You have to sell/purchase the land only as per the market price and that price shall not be less than the price mentioned in the revenue books of India to collect tax. If you are intending to sell the land less than the price mentioned in the revenue books then in that case you can sell it only to the government and not to anyone else.
Question : MRI property in India
Subject : Can a American citizen born in India sell/transfer property to other in india
Answer By Lawyer : An Indian born American can sell/ transfer his property to the others in India. He got rights after taking birth in India. And can sell/ transfer the property to the others.
Question : MRI property in India
Subject : Can a American citizen born in India sell/transfer property to other in india
Answer By Lawyer : yes sir for more details please contact me.
Question : MRI property in India
Subject : Can a American citizen born in India sell/transfer property to other in india
Answer By Lawyer : He can
Question : MRI property in India
Subject : Can a American citizen born in India sell/transfer property to other in india
Answer By Lawyer : Yes he can.
Thanks and regards
Sachin Sharma, Advocate
Contact no :9023805885
Sachin Sharma
Question : MRI property in India
Subject : Can a American citizen born in India sell/transfer property to other in india
Answer By Lawyer : If you desire to sell/ purchase or transfer property in India, you can contact us.
N Shekhar
Question : MRI property in India
Subject : Can a American citizen born in India sell/transfer property to other in india
Answer By Lawyer : If American citizen born in India then he/she get Indian citizen. And he/she can sell/transfer property in India