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Question :  My client is trading of T\Tax free agricultural product. i.e. Paddy In this case if he pay Transport charges. In this case Reverse charge applicable or not on transport charges?

Subject :  Reverse Charge Mechanism
Answer By Lawyer :  contact me on 7599486095

Question :  My client is trading of T\Tax free agricultural product. i.e. Paddy In this case if he pay Transport charges. In this case Reverse charge applicable or not on transport charges?

Subject :  Reverse Charge Mechanism
Answer By Lawyer :  KINDLY CALL ON 02262373189 AND 08291730768
pandey and wagh associates (Advocates & Compa 

Churchgate , Mumbai

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