Question : RECENTLY GST EXEMPTION ON MAINTENANCE OF APARTMENT WAS RAISED TO 7500/- EFECTIVE 25.01.18.
IS THIS EXEPTION ONLY FOR RWA’s OR FOR BUILDERS ALSO WHERE STILL NO RWA IS FORMED?
MY BUILDER IS STILL CHARGING GST 18% ON MUCH LOWER AMOUNTS EVEN SAYING THAT EXEMPTION IS ONLY FOR RWA’s.
Subject : GST EXEMPTION ON MAINTENANCE
Answer By Lawyer : Please consult Chartered Accountant.
Question : RECENTLY GST EXEMPTION ON MAINTENANCE OF APARTMENT WAS RAISED TO 7500/- EFECTIVE 25.01.18.
IS THIS EXEPTION ONLY FOR RWA’s OR FOR BUILDERS ALSO WHERE STILL NO RWA IS FORMED?
MY BUILDER IS STILL CHARGING GST 18% ON MUCH LOWER AMOUNTS EVEN SAYING THAT EXEMPTION IS ONLY FOR RWA’s.
Subject : GST EXEMPTION ON MAINTENANCE
Answer By Lawyer : contact me on 7599486095
Question : RECENTLY GST EXEMPTION ON MAINTENANCE OF APARTMENT WAS RAISED TO 7500/- EFECTIVE 25.01.18.
IS THIS EXEPTION ONLY FOR RWA’s OR FOR BUILDERS ALSO WHERE STILL NO RWA IS FORMED?
MY BUILDER IS STILL CHARGING GST 18% ON MUCH LOWER AMOUNTS EVEN SAYING THAT EXEMPTION IS ONLY FOR RWA’s.
Subject : GST EXEMPTION ON MAINTENANCE
Answer By Lawyer : contact me 7599486095
Question : RECENTLY GST EXEMPTION ON MAINTENANCE OF APARTMENT WAS RAISED TO 7500/- EFECTIVE 25.01.18.
IS THIS EXEPTION ONLY FOR RWA’s OR FOR BUILDERS ALSO WHERE STILL NO RWA IS FORMED?
MY BUILDER IS STILL CHARGING GST 18% ON MUCH LOWER AMOUNTS EVEN SAYING THAT EXEMPTION IS ONLY FOR RWA’s.
Subject : GST EXEMPTION ON MAINTENANCE
Answer By Lawyer : Exemption is only for RWA's