Free Legal Advice from Top Lawyers in India
Question : I want to know if I can produce online doctor’s opinion from medical website in medical negligence case pertaining to the procedure to be followed before going for an operation? There is any precedence wherein NCDRC or Hon’ble Supreme Court has accepted online doctor’s opinion as evidence? Can anybody give me case citation in this matter?
Subject : Online doctors opinion in medical negligence case.
Answer By Lawyer : If you are the defendant (i.e you are doctor being accused of negligence), you may need supporting opinions including online opinion.
If you are the plaintiff (i.e you are person who want legal remedy for negligence by a doctor) then you need to take written opinion of govt.doctor (preferably more than one) to make your claim admissible. Online opinions will work only as supporting evidence
I can also give telephonic advice 9868010187
Question : I want to know if I can produce online doctor’s opinion from medical website in medical negligence case pertaining to the procedure to be followed before going for an operation? There is any precedence wherein NCDRC or Hon’ble Supreme Court has accepted online doctor’s opinion as evidence? Can anybody give me case citation in this matter?
Subject : Online doctors opinion in medical negligence case.
Answer By Lawyer : Sir,
In consumer case first you have to file expert opinion petition preferably govt doctors and get orders from court and then seek court commissioner appointment from court.These are the proper legal steps.If you want full details kindly contact with me and i will give full assistance.
