Free Legal Advice from Top Lawyers in India

Question :  Sir am paralised in 2016 , the doctor given temporary disability of 70% Certificate .is am eligible for promotion as per pwd act 2016

Subject :  pwd act 2016
Answer By Lawyer :  Sir You may ask for deputation and VRS.

Question :  Sir am paralised in 2016 , the doctor given temporary disability of 70% Certificate .is am eligible for promotion as per pwd act 2016

Subject :  pwd act 2016
Answer By Lawyer :  Sir You may ask for deputation and VRS.

Question :  Sir am paralised in 2016 , the doctor given temporary disability of 70% Certificate .is am eligible for promotion as per pwd act 2016

Subject :  pwd act 2016
Answer By Lawyer :  Sir You may ask for deputation and VRS.

Question :  Sir am paralised in 2016 , the doctor given temporary disability of 70% Certificate .is am eligible for promotion as per pwd act 2016

Subject :  pwd act 2016
Answer By Lawyer :  Sir You may ask for deputation and VRS.

Question :  Sir am paralised in 2016 , the doctor given temporary disability of 70% Certificate .is am eligible for promotion as per pwd act 2016

Subject :  pwd act 2016
Answer By Lawyer :  you are eligible for promotion as per PWD act 2016 this case has to be filed in the High Court and good chances of winning the case you can contact me for filing the case in the High court.
Gopala Krishna and Associates 

Ecil , Hyderabad

Question :  Sir am paralised in 2016 , the doctor given temporary disability of 70% Certificate .is am eligible for promotion as per pwd act 2016

Subject :  pwd act 2016
Answer By Lawyer :  sir you are eligible for promotion and also for other benefits as per PWD act 2016 hence you can approach competent authority for your promotion.
Gopala Krishna and Associates 

Ecil , Hyderabad

Question :  Sir am paralised in 2016 , the doctor given temporary disability of 70% Certificate .is am eligible for promotion as per pwd act 2016

Subject :  pwd act 2016
Answer By Lawyer :  What is the promotion policy and whether you have worked after your disability and whats the performance.
Adv Darshana Sawant 

Question :  Sir am paralised in 2016 , the doctor given temporary disability of 70% Certificate .is am eligible for promotion as per pwd act 2016

Subject :  pwd act 2016
Answer By Lawyer :  Yout information is very brief. Promotion depends upon various conditions of the service. However, if you are temporarily disabled then the remarks of the specialist about your employbility matters a lot. If remarks highlights that you are fit to perform all duties then you should get your promotion. Otherwise, you need to upgrade yourself in next medical board. Please remember it has pros and cons for your pension benefits.
Sanjeev Sharma 

Question :  Sir am paralised in 2016 , the doctor given temporary disability of 70% Certificate .is am eligible for promotion as per pwd act 2016

Subject :  pwd act 2016
Answer By Lawyer :  Yout information is very brief. Promotion depends upon various conditions of the service. However, if you are temporarily disabled then the remarks of the specialist about your employbility matters a lot. If remarks highlights that you are fit to perform all duties then you should get your promotion. Otherwise, you need to upgrade yourself in next medical board. Please remember it has pros and cons for your pension benefits.
Sanjeev Sharma