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Question :  What charges can we try on the doctor who claims to cure homosexuality?

Subject :  Homosexuality
Answer By Lawyer :  Dear client Your question is not clear .Try again with more contents.

Question :  What charges can we try on the doctor who claims to cure homosexuality?

Subject :  Homosexuality
Answer By Lawyer :  Dear client Your question is not clear .Try again with more contents.

Question :  What charges can we try on the doctor who claims to cure homosexuality?

Subject :  Homosexuality
Answer By Lawyer :  Dear Sir, Your question seems to be incomplete or not clear. If you are asking about doctors' fee for curing homosexuality no comments can be given. If you are willing to file case against the doctor, the allegations can be of inducement, cheating etc.

Question :  What charges can we try on the doctor who claims to cure homosexuality?

Subject :  Homosexuality
Answer By Lawyer :  As there is no medical remedy as it is neither a disease nor a disorder. You can a file a complaint under the forgery in accordance to Indian Penal Code

Question :  What charges can we try on the doctor who claims to cure homosexuality?

Subject :  Homosexuality
Answer By Lawyer :  i think its professional competence of doctor who claim it but unless the patient approach him, how could he cure homosexuality. thus no cause of action would arises to charge doctor in your case. thank you

Question :  What charges can we try on the doctor who claims to cure homosexuality?

Subject :  Homosexuality
Answer By Lawyer :  The best you can do is to claim damages in case if he fails to keep his promises.

Question :  What charges can we try on the doctor who claims to cure homosexuality?

Subject :  Homosexuality
Answer By Lawyer :  IPC 377