Free Legal Advice from Top Lawyers in India
Question : What should we do
Subject : Whether compramise degree be challenged
Answer By Lawyer : Yes. I can prepare the petition for challenge compromise decree. I will charge rs.10000 for preparing the petition
Bring the case details. My cell no.6304622428. Anantapur in AP state.
Thotamsetty Ramachandra gupta
Question : What should we do
Subject : Whether compramise degree be challenged
Answer By Lawyer : Dear Sir,
It can be challenged only on the grounds of fraud and misrepresentation.
KISHAN RETD JUDGE
Question : What should we do
Subject : Whether compramise degree be challenged
Answer By Lawyer : It can be challenge on the ground that the compromise was under duress or mis representation. On this it can be challenge.
Anand Prakash
Question : What should we do
Subject : Whether compramise degree be challenged
Answer By Lawyer : Sir/Madam,
If the compromise is obtained by fraud, coercion, suppression of facts, etc. the same can be challenged at later stage.
GANESH SINGH
Question : What should we do
Subject : Whether compramise degree be challenged
Answer By Lawyer : Yes, it can be challenged.
You know in detail you can contact with me getting my information from the website.
Shailesh Kumar
A High Court Lawyer
legaljobsk@gmail.com
8002842879
Shailesh Kumar
Question : What should we do
Subject : Whether compramise degree be challenged
Answer By Lawyer : Hi,
Ya surely it can be challenged but need to refer the same before challenging .
thanks.
Sudhanshu Dixit
Question : What should we do
Subject : Whether compramise degree be challenged
Answer By Lawyer : Respected
It can be challenged. But there should be the time limit to challenge and you should have sufficient proof or ground under which you are challenging the same, means , if the parties to the said decree is not acted as per the compromise terms or the compromise petition was prepared in fraudulent ways. If you have valid ground you can challenge. Please proceed before the expiry of time.
M Lakshmikanth Arya
Question : What should we do
Subject : Whether compramise degree be challenged
Answer By Lawyer : it depend upon content of the decree as also circumstances under which decree has been passed.
Kumar Abhimanyu Pratap
Question : What should we do
Subject : Whether compramise degree be challenged
Answer By Lawyer : Yes, compromise decree can be challenged on the basis of fraud, misrepresentation, coercion by filing new suit.
Umesh Gandhi
Question : What should we do
Subject : Whether compramise degree be challenged
Answer By Lawyer : Yes, compromise decree can be challenged on the basis of fraud, misrepresentation, coercion by filing new suit.
Umesh Gandhi
Question : What should we do
Subject : Whether compramise degree be challenged
Answer By Lawyer : Yes only in supreme court. You may contact me nine eight triple five zero one zero one zero
Manoj Kumar, Advocate
Question : What should we do
Subject : Whether compramise degree be challenged
Answer By Lawyer : Yes only in supreme court. You may contact me nine eight triple five zero one zero one zero
Manoj Kumar, Advocate
Question : What should we do
Subject : Whether compramise degree be challenged
Answer By Lawyer : Yes you can, if Any party beach the condition, and you have to challenge in higher cour..
You need proper advice than send the documents than i will give you briefly advice..
Hardik Thakkar
Question : What should we do
Subject : Whether compramise degree be challenged
Answer By Lawyer : Yes
J.P Sharma
Question : What should we do
Subject : Whether compramise degree be challenged
Answer By Lawyer : Yes
J.P Sharma
Question : What should we do
Subject : Whether compramise degree be challenged
Answer By Lawyer : YES decree can be challenged, but it should not be misrepresent
Adv. Tayyaba Khanche
Question : What should we do
Subject : Whether compramise degree be challenged
Answer By Lawyer : You can challenge the compromise Decree but that can be challenged on the limited ground of fraud, misrepresentation etc.
J.P Sharma
Question : What should we do
Subject : Whether compramise degree be challenged
Answer By Lawyer : No unless you pleade that it is signed by fraud or misconception
Priyan. P. G
Question : What should we do
Subject : Whether compramise degree be challenged
Answer By Lawyer : Kindly post your query in a detail manner than I can help you out.
