Free Legal Advice from Top Lawyers in India
Question : questionWhy do some groups require special human rights?
Subject : questionWhy do some groups require special human rights?
Answer By Lawyer : That some groups get more rights than others is an idea invented by those who want to maintain the status quo where they can discriminate against minority groups, either visible (racial) minorities, minorities based on religion or sexual orientation or gender based groups.
They maintain that these groups get ‘special rights’ when in fact such groups are often discriminated against and not allowed to exercise the rights that the majority group (usually but not always white, Christian males in N. America) takes for granted.
The majority group has been in power for so long that they see other groups doing nothing more than getting equality as actually getting more rights than they (the group in power) has. This can be seen by such incidents as a minority group, for example homosexuals, being refused the ability to purchase the cake of their choice at a bakery, or further back in the past people of certain racial backgrounds being refused the ability to drink from the same water fountains as everybody else, eat in the same restaurants or ride at the front of a bus or more recently women not being given the same pay for the same job. These people were not asking for ‘special rights’ but just the same rights as the group in power yet the group in power frequently labels the enforcement of equal rights as getting ‘special rights’ because they feel threatened if they don’t get an advantage over the hitherto discriminated-against groups.
KISHAN RETD JUDGE
Malleswaram , Bangalore
Question : questionWhy do some groups require special human rights?
Subject : questionWhy do some groups require special human rights?
Answer By Lawyer : There is law for everybody who is a human therefore everybody has rights accordance with law and be administered.
Shailesh Kumar
A High Court Lawyer
legaljobsk@gmail.com
8002842879
Shailesh Kumar
Doranda , Ranchi
Question : questionWhy do some groups require special human rights?
Subject : questionWhy do some groups require special human rights?
Answer By Lawyer : There is law for everybody who is a human therefore everybody has rights accordance with law and be administered.
Shailesh Kumar
A High Court Lawyer
legaljobsk@gmail.com
8002842879
Shailesh Kumar
Doranda , Ranchi
Question : questionWhy do some groups require special human rights?
Subject : questionWhy do some groups require special human rights?
Answer By Lawyer : There is law for everybody who is a human therefore everybody has rights accordance with law and be administered.
Shailesh Kumar
A High Court Lawyer
legaljobsk@gmail.com
8002842879
Shailesh Kumar
Doranda , Ranchi
Question : questionWhy do some groups require special human rights?
Subject : questionWhy do some groups require special human rights?
Answer By Lawyer : hi,
Since our constitution designed in such way which allows/grants them special rights.
Sudhanshu Dixit
Indore Tillaknagar , Indore
Question : questionWhy do some groups require special human rights?
Subject : questionWhy do some groups require special human rights?
Answer By Lawyer : It's need to provide facilities as per wealth of country and population
Ex. Now in India not available 2nd or 3rd generation Human rights but in develop countries asking 5th and 6th generation Human rights
Prabhakar Ranshur
Churchgate , Mumbai
Question : questionWhy do some groups require special human rights?
Subject : questionWhy do some groups require special human rights?
Answer By Lawyer : general question cant be answered
Manoj Kumar, Advocate
Supreme Court , Central Delhi
Question : questionWhy do some groups require special human rights?
Subject : questionWhy do some groups require special human rights?
Answer By Lawyer : Rights flow our constitution and certain groups due to their caste, culture, religion have been provided special rights, which are enforced by statutes and rules, for their protection and growth.