Free Legal Advice from Top Lawyers in India

Question :  is a contract necessary for arbitration

Subject :  is a contract necessary for arbitration
Answer By Lawyer :  Yes Contract is the basic requirement along with the clause for arbitration & conciliation. I am Expert in Arbitration & conciliation matters. If need you can contact me. High Courts Advocate practising in Mumbai,Nagpur & Bengaluru High Courts.
Ambrose Leo 

Question :  is a contract necessary for arbitration

Subject :  is a contract necessary for arbitration
Answer By Lawyer :  Yes Contract is the basic requirement along with the clause for arbitration & conciliation. I am Expert in Arbitration & conciliation matters. If need you can contact me. High Courts Advocate practising in Mumbai,Nagpur & Bengaluru High Courts.
Ambrose Leo 

Question :  is a contract necessary for arbitration

Subject :  is a contract necessary for arbitration
Answer By Lawyer :  Yes Contract is the basic requirement along with the clause for arbitration & conciliation. I am Expert in Arbitration & conciliation matters. If need you can contact me. High Courts Advocate practising in Mumbai,Nagpur & Bengaluru High Courts.
Ambrose Leo 

Question :  is a contract necessary for arbitration

Subject :  is a contract necessary for arbitration
Answer By Lawyer :  yes but also subject to the mutual agreement and discussions.
Sudhanshu Dixit 

Question :  is a contract necessary for arbitration

Subject :  is a contract necessary for arbitration
Answer By Lawyer :  Yes with a clause for arbitration
poonam sharma 

Question :  is a contract necessary for arbitration

Subject :  is a contract necessary for arbitration
Answer By Lawyer :  No u can go for case also
Md Thajuddin 

Question :  is a contract necessary for arbitration

Subject :  is a contract necessary for arbitration
Answer By Lawyer :  Yes and there should also be arbitration clause in agreement
ALOK MISHRA