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Question : is a contract necessary for arbitration
Subject : is a contract necessary for arbitration
Answer By Lawyer : Yes Contract is the basic requirement along with the clause for arbitration & conciliation. I am Expert in Arbitration & conciliation matters. If need you can contact me. High Courts Advocate practising in Mumbai,Nagpur & Bengaluru High Courts.
Question : is a contract necessary for arbitration
Subject : is a contract necessary for arbitration
Answer By Lawyer : Yes Contract is the basic requirement along with the clause for arbitration & conciliation. I am Expert in Arbitration & conciliation matters. If need you can contact me. High Courts Advocate practising in Mumbai,Nagpur & Bengaluru High Courts.
Question : is a contract necessary for arbitration
Subject : is a contract necessary for arbitration
Answer By Lawyer : Yes Contract is the basic requirement along with the clause for arbitration & conciliation. I am Expert in Arbitration & conciliation matters. If need you can contact me. High Courts Advocate practising in Mumbai,Nagpur & Bengaluru High Courts.
Question : is a contract necessary for arbitration
Subject : is a contract necessary for arbitration
Answer By Lawyer : yes but also subject to the mutual agreement and discussions.
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Sudhanshu Dixit
Indore Tillaknagar , Indore
Question : is a contract necessary for arbitration
Subject : is a contract necessary for arbitration
Answer By Lawyer : Yes with a clause for arbitration
Question : is a contract necessary for arbitration
Subject : is a contract necessary for arbitration
Answer By Lawyer : No u can go for case also
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Md Thajuddin
Question : is a contract necessary for arbitration
Subject : is a contract necessary for arbitration
Answer By Lawyer : Yes and there should also be arbitration clause in agreement