Free Legal Advice from Top Lawyers in India

Question :  My grand pa gave his land to aryasamj to run school with him so many people donated but now committee is misusing it and not using the money for public welfare they distribute among themselves my condition is poor and that land was not my late grandpa's earned property he got from ancestors can get help from court to get it back.

Subject :  Can I ask a land back from aryasamaj donated by my grandfather due to my poor condition
Answer By Lawyer :  It can be. 8002842879 legaljobsk@gmail.com

Question :  My grand pa gave his land to aryasamj to run school with him so many people donated but now committee is misusing it and not using the money for public welfare they distribute among themselves my condition is poor and that land was not my late grandpa's earned property he got from ancestors can get help from court to get it back.

Subject :  Can I ask a land back from aryasamaj donated by my grandfather due to my poor condition
Answer By Lawyer :  It can be. 8002842879 legaljobsk@gmail.com

Question :  My grand pa gave his land to aryasamj to run school with him so many people donated but now committee is misusing it and not using the money for public welfare they distribute among themselves my condition is poor and that land was not my late grandpa's earned property he got from ancestors can get help from court to get it back.

Subject :  Can I ask a land back from aryasamaj donated by my grandfather due to my poor condition
Answer By Lawyer :  It can be. 8002842879 legaljobsk@gmail.com

Question :  My grand pa gave his land to aryasamj to run school with him so many people donated but now committee is misusing it and not using the money for public welfare they distribute among themselves my condition is poor and that land was not my late grandpa's earned property he got from ancestors can get help from court to get it back.

Subject :  Can I ask a land back from aryasamaj donated by my grandfather due to my poor condition
Answer By Lawyer :  You may file case to be returned of your property. Shailesh Kumar Email Id: legaljobsk@gmail.com Mobile/Whatsapp Number: +91-8002842879

Question :  My grand pa gave his land to aryasamj to run school with him so many people donated but now committee is misusing it and not using the money for public welfare they distribute among themselves my condition is poor and that land was not my late grandpa's earned property he got from ancestors can get help from court to get it back.

Subject :  Can I ask a land back from aryasamaj donated by my grandfather due to my poor condition
Answer By Lawyer :  its quite cumbersome, hectic and time consuming but yes there are chances of same.

Question :  My grand pa gave his land to aryasamj to run school with him so many people donated but now committee is misusing it and not using the money for public welfare they distribute among themselves my condition is poor and that land was not my late grandpa's earned property he got from ancestors can get help from court to get it back.

Subject :  Can I ask a land back from aryasamaj donated by my grandfather due to my poor condition
Answer By Lawyer :  Dear Sir When your grandpa donated the concerned property to Arya Samaj..... Is there any gift deed regarding that transfer of land.... Who were the recorded pattadar of the said land before that gift..... If Arya samaj is misusing your property then fila a FIR under section 420 of IPC before the police station.... And give me details of the said property then only I vll be able to answer you briefly...

Question :  My grand pa gave his land to aryasamj to run school with him so many people donated but now committee is misusing it and not using the money for public welfare they distribute among themselves my condition is poor and that land was not my late grandpa's earned property he got from ancestors can get help from court to get it back.

Subject :  Can I ask a land back from aryasamaj donated by my grandfather due to my poor condition
Answer By Lawyer :  Dear Sir When your grandpa donated the concerned property to Arya Samaj..... Is there any gift deed regarding that transfer of land.... Who were the recorded pattadar of the said land before that gift..... If Arya samaj is misusing your property then fila a FIR under section 420 of IPC before the police station.... And give me details of the said property then only I vll be able to answer you briefly...

Question :  My grand pa gave his land to aryasamj to run school with him so many people donated but now committee is misusing it and not using the money for public welfare they distribute among themselves my condition is poor and that land was not my late grandpa's earned property he got from ancestors can get help from court to get it back.

Subject :  Can I ask a land back from aryasamaj donated by my grandfather due to my poor condition
Answer By Lawyer :  Yes section 19 n 21 of TP Act
Md Thajuddin