Free Legal Advice from Top Lawyers in India
Question : On what basis is registration fee charged in respect to family settlement document?
Subject : document registration fee.
Answer By Lawyer : The respective States issues guidelines.
JOHNSON THANGIAH
Palayankottai , Tirunelveli
Question : On what basis is registration fee charged in respect to family settlement document?
Subject : document registration fee.
Answer By Lawyer : Dear Sir,
There are specific fee for each work and the same differs from place to place and these rates are decided by the government.
Question : On what basis is registration fee charged in respect to family settlement document?
Subject : document registration fee.
Answer By Lawyer : It depends on the local state laws prevailing at the relevant time
Nitranjan Singh Advocate
Jaipur City , Jaipur
Question : On what basis is registration fee charged in respect to family settlement document?
Subject : document registration fee.
Answer By Lawyer : It depends on the local state laws prevailing at the relevant time
Nitranjan Singh Advocate
Jaipur City , Jaipur
Question : On what basis is registration fee charged in respect to family settlement document?
Subject : document registration fee.
Answer By Lawyer : It depends on the local state laws prevailing at the relevant time
Nitranjan Singh Advocate
Jaipur City , Jaipur
Question : On what basis is registration fee charged in respect to family settlement document?
Subject : document registration fee.
Answer By Lawyer : Registration fees charged as per the State fee structure notified, your lawyer will advise you and receipt will be issued.
Question : On what basis is registration fee charged in respect to family settlement document?
Subject : document registration fee.
Answer By Lawyer : Registration fees charged as per the State fee structure notified, your lawyer will advise you and receipt will be issued.
Question : On what basis is registration fee charged in respect to family settlement document?
Subject : document registration fee.
Answer By Lawyer : You should either hire a Lawyer providing such services or may connect with me.
Shailesh Kumar
A High Court Lawyer
Email id: legaljobsk@gmail.com
Mobile Number: 8002842879
Shailesh Kumar
Doranda , Ranchi
Question : On what basis is registration fee charged in respect to family settlement document?
Subject : document registration fee.
Answer By Lawyer : Depends, as per State and as per specific requirements.
Sudhanshu Dixit
Indore Tillaknagar , Indore
Question : On what basis is registration fee charged in respect to family settlement document?
Subject : document registration fee.
Answer By Lawyer : Family settlement is basically partition of the assets. Registration fees and stamp duty is calculated on the base market value of the assets
