Free Legal Advice from Top Lawyers in India
Question : if I have come to my home town and have not being staying in my rented apartment from past 3 months and my landlord is forcing me to pay rent or vacate the house can I take any legal action?
Subject : If a landlord is forcing me pay full rent during covid Pandemic
Answer By Lawyer : You can issue legal notice along with the Govt of Karnataka Notification and if need you can contact me I am In Whitefield Bengaluru practising in High Courts .
Question : if I have come to my home town and have not being staying in my rented apartment from past 3 months and my landlord is forcing me to pay rent or vacate the house can I take any legal action?
Subject : If a landlord is forcing me pay full rent during covid Pandemic
Answer By Lawyer : You can issue legal notice along with the Govt of Karnataka Notification and if need you can contact me I am In Whitefield Bengaluru practising in High Courts .
Question : if I have come to my home town and have not being staying in my rented apartment from past 3 months and my landlord is forcing me to pay rent or vacate the house can I take any legal action?
Subject : If a landlord is forcing me pay full rent during covid Pandemic
Answer By Lawyer : You can issue legal notice along with the Govt of Karnataka Notification and if need you can contact me I am In Whitefield Bengaluru practising in High Courts .
Question : if I have come to my home town and have not being staying in my rented apartment from past 3 months and my landlord is forcing me to pay rent or vacate the house can I take any legal action?
Subject : If a landlord is forcing me pay full rent during covid Pandemic
Answer By Lawyer : You can issue legal notice along with the Govt of Karnataka Notification and if need you can contact me I am In Whitefield Bengaluru practising in High Courts .
Question : if I have come to my home town and have not being staying in my rented apartment from past 3 months and my landlord is forcing me to pay rent or vacate the house can I take any legal action?
Subject : If a landlord is forcing me pay full rent during covid Pandemic
Answer By Lawyer : Yes, legal actions can be taken.
Sudhanshu Dixit
Indore Tillaknagar , Indore
Question : if I have come to my home town and have not being staying in my rented apartment from past 3 months and my landlord is forcing me to pay rent or vacate the house can I take any legal action?
Subject : If a landlord is forcing me pay full rent during covid Pandemic
Answer By Lawyer : You can file a complaint before jurisdictional police about demanding rent since country is in pandemic state and no works are going on so the police can repramind the owner according to law.
Bharani Associates. B L. Nagesh
CMM Court Complex , Bangalore
Question : if I have come to my home town and have not being staying in my rented apartment from past 3 months and my landlord is forcing me to pay rent or vacate the house can I take any legal action?
Subject : If a landlord is forcing me pay full rent during covid Pandemic
Answer By Lawyer : You can file a complaint before jurisdictional police about demanding rent since country is in pandemic state and no works are going on so the police can repramind the owner according to law.
Bharani Associates. B L. Nagesh
CMM Court Complex , Bangalore
Question : if I have come to my home town and have not being staying in my rented apartment from past 3 months and my landlord is forcing me to pay rent or vacate the house can I take any legal action?
Subject : If a landlord is forcing me pay full rent during covid Pandemic
Answer By Lawyer : U can file suit against him injunction due to lockdown
Md Thajuddin
Question : if I have come to my home town and have not being staying in my rented apartment from past 3 months and my landlord is forcing me to pay rent or vacate the house can I take any legal action?
Subject : If a landlord is forcing me pay full rent during covid Pandemic
Answer By Lawyer : U can approach rent control authorities
Md Thajuddin
Question : if I have come to my home town and have not being staying in my rented apartment from past 3 months and my landlord is forcing me to pay rent or vacate the house can I take any legal action?
Subject : If a landlord is forcing me pay full rent during covid Pandemic
Answer By Lawyer : Approach rent control authorities i.e. MRO or municipal commissioner
Md Thajuddin
Question : if I have come to my home town and have not being staying in my rented apartment from past 3 months and my landlord is forcing me to pay rent or vacate the house can I take any legal action?
Subject : If a landlord is forcing me pay full rent during covid Pandemic
Answer By Lawyer : Please go through your state govt orders if any issued in this regard. Otherwise its a moral issue.
