Free Legal Advice from Top Lawyers in India
Question : claiming under
Subject : what does "claiming under a person."mean
Answer By Lawyer : Person means any individual who is not incompetent
ANAND SHUKLA ADVOCATE
New Delhi G.P.O. , New Delhi
Question : claiming under
Subject : what does "claiming under a person."mean
Answer By Lawyer : Your questions is not complete and specific. pls drop complete query
Question : claiming under
Subject : what does "claiming under a person."mean
Answer By Lawyer : claiming under a person means a particular person has the right to claim his or her property under dispute under section 53(a) of the Transfer of Property Act.
Gunakar Mishra
Question : claiming under
Subject : what does "claiming under a person."mean
Answer By Lawyer : Dva
Z.A.Bhatti and associates
Chani Himat , Jammu
Question : claiming under
Subject : what does "claiming under a person."mean
Answer By Lawyer : means demanding for his share or for whatever he is entitled to get
Md Thajuddin
Question : claiming under
Subject : what does "claiming under a person."mean
Answer By Lawyer : Please eleborate and clear your point.
