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Free Legal Advice from Top Lawyers in India
Question : Live in relationship me rahne ke liye kam se kam kya age hona chahiye ladka aur ladki ka
Subject : Live in relationship
Answer By Lawyer : Both the boy and girl should be major. This means the minimum age of boy should of 21 year and the girl of 18 years.
Question : Live in relationship me rahne ke liye kam se kam kya age hona chahiye ladka aur ladki ka
Subject : Live in relationship
Answer By Lawyer : In India there is not any law regarding "Live in relationship" it is offence without marriage in India.
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Shailesh Kumar
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Shailesh Kumar
Doranda , Ranchi
Question : Live in relationship me rahne ke liye kam se kam kya age hona chahiye ladka aur ladki ka
Subject : Live in relationship
Answer By Lawyer : Ladka 21 saal aur ladki 18 saal
Thanks
Anand Shukla
Advocate
Delhi High Court
9013150200
ANAND SHUKLA ADVOCATE
New Delhi G.P.O. , New Delhi
Question : Live in relationship me rahne ke liye kam se kam kya age hona chahiye ladka aur ladki ka
Subject : Live in relationship
Answer By Lawyer : Ladka 21 saal aur ladki 18 saal
Thanks
Anand Shukla
Advocate
Delhi High Court
9013150200
ANAND SHUKLA ADVOCATE
New Delhi G.P.O. , New Delhi
Question : Live in relationship me rahne ke liye kam se kam kya age hona chahiye ladka aur ladki ka
Subject : Live in relationship
Answer By Lawyer : There is no law for live in relationship and both should be major and should not hide marital status to each other
Rajendra Tripathi
Vivek Vihar , East Delhi
Question : Live in relationship me rahne ke liye kam se kam kya age hona chahiye ladka aur ladki ka
Subject : Live in relationship
Answer By Lawyer : There is no law for live in relationship but to save yourself from crime of pocso , both should be major and should not hide marrital status to each other
Question : Live in relationship me rahne ke liye kam se kam kya age hona chahiye ladka aur ladki ka
Subject : Live in relationship
Answer By Lawyer : It depend upon the understanding between the parties.......
Z.A.Bhatti and associates
Chani Himat , Jammu
Question : Live in relationship me rahne ke liye kam se kam kya age hona chahiye ladka aur ladki ka
Subject : Live in relationship
Answer By Lawyer : The Apex court said an adult couple can be in a live-in relationship even the man's age is below 21 years, the legal age for marriage. In its ruling, the Supreme Court said a major girl is free to decide who she wants to live with
Advocate Anshul Kulshrestha
Delhi High Court , Gautam Buddha Nagar
Question : Live in relationship me rahne ke liye kam se kam kya age hona chahiye ladka aur ladki ka
Subject : Live in relationship
Answer By Lawyer : The Apex (Hon'ble Supreme court) court said an adult couple can be in a live-in relationship even the man's age is below 21 years, the legal age for marriage. In its ruling, the Supreme Court said a major girl that means who attains the age of 18 years is free to decide who she wants to live with.
geetima borah
Uzanbazar , Kamrup
Question : Live in relationship me rahne ke liye kam se kam kya age hona chahiye ladka aur ladki ka
Subject : Live in relationship
Answer By Lawyer : dono major hona chahiye aur male person must be 21 above and female must be 18 above
Md Thajuddin
Question : Live in relationship me rahne ke liye kam se kam kya age hona chahiye ladka aur ladki ka
Subject : Live in relationship
Answer By Lawyer : Generally Live in relationship is not socially and morally accepted in our society. Every person who has attained the age of majority can live as per his/her will or choice. No legal bar.
Question : Live in relationship me rahne ke liye kam se kam kya age hona chahiye ladka aur ladki ka
Subject : Live in relationship
Answer By Lawyer : Girl must be of 18 years and boy 21 years
