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Question : Show the distinction between Mitakshara and Dayabhaga Law of Inheritance discussing in detail
Subject : difference between mitakshara and dayabhaga
Answer By Lawyer : Mitakshara - Child have Birth right - Copercenary
Dayabhaga - No right of son or daughter by birth in family property. Father masters of all property – self generated or inherited. No survivorship. Copercenary – comes into existence on father’s death between heirs
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