Free Legal Advice from Top Lawyers in India
Question : does court notice will tell under what section FIR is registered on us?
Subject : does court notice will tell under what section FIR is registered on us?
Answer By Lawyer : Not necessary.. But the copy of FIR will.
NISHANT PRATEEK & ASSOCIATES
Question : does court notice will tell under what section FIR is registered on us?
Subject : does court notice will tell under what section FIR is registered on us?
Answer By Lawyer : If the court summons pertains to criminal case then it will also have FIR number name of the PS and court concerned you can have all the details in the summon itself
Anand Prakash
Question : does court notice will tell under what section FIR is registered on us?
Subject : does court notice will tell under what section FIR is registered on us?
Answer By Lawyer : Dear Sir/Madam,
The court notice generally contains all the details of the case and the FIR No as well and hence you will come to know regarding the sections under which the case is filed against you.
GANESH SINGH
Question : does court notice will tell under what section FIR is registered on us?
Subject : does court notice will tell under what section FIR is registered on us?
Answer By Lawyer : Dear Sir,
Kindly Share the court notice.
We would be able to locate the sections of your case.
Anand Shukla
Advocate
Delhi High Court
Mob No 9013150200
ANAND SHUKLA ADVOCATE
Question : does court notice will tell under what section FIR is registered on us?
Subject : does court notice will tell under what section FIR is registered on us?
Answer By Lawyer : Yes a court notice will give details of the offence and the date of your appearance in the court.
Rahul Mishra
Question : does court notice will tell under what section FIR is registered on us?
Subject : does court notice will tell under what section FIR is registered on us?
Answer By Lawyer : 154 and 156(3) of cr. P. C
Manjay Kumar tiwari
Question : does court notice will tell under what section FIR is registered on us?
Subject : does court notice will tell under what section FIR is registered on us?
Answer By Lawyer : Yes
Adv.AVINASH JAIN
Question : does court notice will tell under what section FIR is registered on us?
Subject : does court notice will tell under what section FIR is registered on us?
Answer By Lawyer : Dear Sir/Madam.....Yes generally at the top of the summon/warrant /notice issued by the court shows the section under which the case has been registered
geetima borah
Question : does court notice will tell under what section FIR is registered on us?
Subject : does court notice will tell under what section FIR is registered on us?
Answer By Lawyer : yes it will be mentioned in notice otherwise you can approach to superintendent of court and ask about sections or you can approach court police constable
Md Thajuddin
Question : does court notice will tell under what section FIR is registered on us?
Subject : does court notice will tell under what section FIR is registered on us?
Answer By Lawyer : Quotation notice also there is mention about what offence is student made against you and that information is to be clearly mentioned there in notice and there you are also available remedy is there
Jaiprakash KULDEEP
Question : does court notice will tell under what section FIR is registered on us?
Subject : does court notice will tell under what section FIR is registered on us?
Answer By Lawyer : Many time sections of IPC are not completely mentioned in court summons. But FIR no. mentioned therein can help you to know the sections of IPC on state police website throug view FIR portion.,
ALOK MISHRA
Question : does court notice will tell under what section FIR is registered on us?
Subject : does court notice will tell under what section FIR is registered on us?
Answer By Lawyer : Yes...It tells you about all the offences alleged against you.
Murali Mohan Namaji
Question : does court notice will tell under what section FIR is registered on us?
Subject : does court notice will tell under what section FIR is registered on us?
Answer By Lawyer : Yes
