Free Legal Advice from Top Lawyers in India
Question : Both of us are Hindu by religion. We need mutual divorce, is it necessary to stay apart and for how long?
Subject : Is it necessary to stay apart of we need mutual divorce, if yes then for how long?
Answer By Lawyer : No need.
Need proper grounds to get divorce.
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Shabuddin
Question : Both of us are Hindu by religion. We need mutual divorce, is it necessary to stay apart and for how long?
Subject : Is it necessary to stay apart of we need mutual divorce, if yes then for how long?
Answer By Lawyer : Yes , for a period of one year, however u can show in the MOU that u both are living separately for more than a year and there is no cohabitation
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