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Subject : nabour creating problem in my house construction Back
Question : hello sir ,my sister and i have a land near to each other ,my sister constructed a house (10 yaers back ) with out any setback to my land which is not allowed as per munciplity norms ,now i am planning to build a house she is forceing me to keep 3 ft distance from her house , her family will not allow me to construct the house makeing distrubance with my labourer every day .as i am not staying outside orissa for my job its not possible for me to stay in construction site (bhubaneswar)
as land is in my name what action i can take against her so she can not make distrubance in my construction site .
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