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Subject : N.I 138 ACT AND IPC 406 - 420 CAN FILE PARALLEL Back
Question : I have filed complaint under N.I 138 Act in 2019. The respondent absconded because he cheated another many persons like me. Now I want to file complaint under IPC 406 and 420 in local police station. My question is can N.I 138 and IPC 406 & 420 be filed together?
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